Citation : 2023 Latest Caselaw 10873 Ker
Judgement Date : 19 October, 2023
OP(C) No.2259/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Thursday, the 19th day of October 2023 / 27th Aswina, 1945
OP(C) NO. 2259 OF 2023
EA 29/2023 OF SUB COURT, KARUNAGAPPALLY
PETITIONERS/DECREE HOLDER IN EP NO.2/2020:
THRIVIKRAMANPOTTY, AGED 54 YEARS, S/O.NARAYANAN POTTY, PROPRIETR,
SURYA ASSOCIATES, RESIDING AT VANCHIYOOR ILLAM, SRP MARKET,
THAZHAVA, KARUNAGAPPALLY, KOLLAM, PIN - 690539
RESPONDENTS/JUDGMENT DEBTOR/DECREE HOLDER:
1. MAHESH S, AGED 46 YEARS, S/O.SADASIVA PANICKER SIVA BHAVANAM,
NAMBURUVIKALA, ALUMKADAVU P.O., KARUNAGAPPALLY KOLLAM, PIN - 690573.
2. PADMAKUMAR, AGED 52 YEARS, S/O.BHANU, POKKATTU VEEDU,
NAMBARUVIKALA, ALUMKADAVU P.O., KARUNAGAPPALLY. KOLLAM , PIN -
690573.
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
the further proceedings in Exhibit P3 pending disposal of the above
Original Petition (Civil)
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S.N.SASI, RASMI NAIR T. & JITHENDRAN S., Advocates for the petitioner,
the court passed the following:
ORDER
The petitioner will take out notice to respondents by Special Messenger.
List on 26.10.2023, until which time, confirmation of sale, if any, will stand deferred.
Handover.
Sd/- DEVAN RAMACHANDRAN JUDGE
19-10-2023 /True Copy/ Assistant Registrar OP(C) No.2259/2023 2/2
APPENDIX OF OP(C) 2259/2023 Exhibit P3 TRUE COPY OF THE SALE PROCLAMATION DATED 4.10.2023
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