Priyalakshmi.G vs Vishnuraj .P. Ias
2023 Latest Caselaw 10863 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                        CON.CASE(C) NO. 2040 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 9458/2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

             PRIYALAKSHMI.G
             AGED 53 YEARS
             W/O.RAMESH MANKUZHY, 29/66A, KARTHIKA,
             TOC H SCHOOL ROAD, VYTTILA.P.O,
             ERNAKULAM DISTRICT., PIN - 682019
             BY ADV AVANEESH KOYIKKARA


RESPONDENTS/3RD RESPONDENT:

             VISHNURAJ .P. IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,
             FORT KOCHI, KB JACOB ROAD, FORT KOCHI, ERNAKULAM.,
             PIN - 682001


             SRI.V.TEKCHAND SR.GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case (C) No.2040 OF 2023          2




                                 JUDGMENT

Dated this the 19th day of October, 2023

This Contempt of Court case is filed alleging non

compliance with the directions in judgment dated

20.03.2023.

2. The learned Government Pleader submits that

the order has been passed on 28.09.2023 on Form 6

application submitted by the petitioner.

This Contempt of Court Case is accordingly closed

leaving open the contentions of the parties.

Sd/-

ANU SIVARAMAN JUDGE SMF

APPENDIX OF CON.CASE(C) 2040/2023

PETITIONER ANNEXURES Annexure A1 A CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.

9458/2023 DATED 20.03.2023.

//TRUE COPY// PA TO JUDGE