Kerala High Court
Adarsh P vs Rani George on 19 October, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Thursday, the 19th day of October 2023 / 27th Aswina, 1945
CONTEMPT CASE(C) NO. 1994 OF 2023(S) IN WA 1632/2022
PETITIONERS/APPELLANTS 1, 3 - 6, 8 - 10, 13, 14, 16, 17, 20, 22, 23, 31, 34,
35, 38 IN WRIT APPEAL:
1. ADARSH P., AGED 25 YEARS, S/O. VINODAN P.V, LPST, PALAD LP SCHOOL,
KODOLIPRAM, PATTANNUR P.O, KANNUR - 670 595.
2. DONNA C.C., AGED 25 YEARS, D/O. JOHN CHACKO, HST, MATHEMATICS, ST.
CONELIUS HSS, KOLAYAD, KOLAYAD P.O, KANNUR - 670 650
3. NUSRATH K.K., AGED 26 YEARS, D/O. MOHAMMED, LPST, AM UPS PARAKKAL
KANMANAM THEKKUMURI P.O, MALAPPURAM - 676 551
4. HASEEBA V.K., AGED 25 YEARS, D/O. MOHAMMED MUBARAK V, UPST, AMUPS
PARAKKAL, KANMANAM THEKKUMURI P.O, MALAPPURAM - 676 551 (NAME
WRONGLY SHOWN AS HABEEBA V.K., IN THE CAUSE TITLE OF JUDGMENT IN WA)
5. ABDUL RAZAQ T., AGED 31 YEARS, S/O. MUHAMMAD MUSLIYAR, LPSA - FT
ARABIC, ALPS PATHIRAMANNA, PAZHAKKATTRI P.O, MALAPPURAM - 679 321
6. ISMAYIL K.P., AGED 38 YEARS, S/O. MOHAMED K.P., UPST, AMUPS PARAKKAL
KANMANAM, THEKKUMURI P.O MALAPPURAM - 676 551
7. NOUFIYA K., AGED 31 YEARS, D/O. MUHAMMADALI K, LPST, AMLPS
TRIKKULAM, CHEMMAD, TIRURANGADI P.O, MALAPPURAM - 676 306
8. PRAJILA P., AGED 31 YEARS, W/O. SUDHEESH P P, HST BIOLOGY,
PARASSINIKADAVU HSS PARASSINIKADAVU P.O, KANNUR - 670 563
9. MIDHUN T.V., AGED 26 YEARS, S/O. MURALEEDHARAN.T.V., HST (DRAWING),
PARASSINIKADAVU HSS, PARASSINIKADAVU (P.O), KANNUR - 670 563
10. DILSHA K.P., AGED 30 YEARS, D/O. RAVINDRAN K, HST MATHEMATICS,
PARASSINIKADAVU HSS, PARASSINIKADAVU P.O, KANNUR - 670 563
11. SUBIN M., AGED 31 YEARS, S/O. CHANDRAN MATTAPPADAN, HST MATHEMATICS,
VH MHSS MORAYUR, MORAYUR P.O, MALAPPURAM - 673 642
12. MOHAMMED HANEEFA C.T., AGED 26 YEARS, S/O. MUHAMMED C T., UPST,
VHMHSS MORAYUR, MORAYUR P.O, MALAPPURAM - 673 642
13. YAKKOOB P., AGED 29 YEARS, S/O ABOO P, JUNIOR ARABIC TEACHER,
UMMATHUR MLP SCHOOL, PARAKKADAVU P.O, KOZHIKODE - 673 509
14. RUKSANA THASNI T., AGED 22 YEARS, D/O. KUNHABDULLA, LPSA (ARABIC),
AZHIYOOR EAST UPS, AZHIYOOR (PO), KOZHIKODE- 673 309
15. MUHAMMED RAFEEK R., AGED 31 YEARS, S/O. M RAHIM, LPST, MSM LPS,
KAYAMKULAM PO, ALAPPUZHA - 690 502
16. ANUSREE RAJEEVAN, AGED 24 YEARS, D/O. RAJEEVAN.P, LPST, KADAMBOOR
SOUTH L.P. SCHOOL, KADAMBOOR, P.O EDAKKAD, KANNUR - 670 663
17. MEGHA P.M., AGED 38 YEARS, W/O. SHIJITH T, UPST, KOTT AMUP SCHOOL,
TIRUR, MALAPPURAM - 676 101
18. DAISY M., AGED 29 YEARS, W/O. SANDEEP. T, UPST, KOTT AMUP SCHOOL,
TIRUR, MALAPPURAM - 676 101.
19. KUBERAN BHATTATHIRIPPAD N.A., AGED 24 YEARS, S/O. RAMAN
BHATTATHIRIPPAD, OFFICE ATTENDANT, AUPS PULASSERIKKARA, MARUTHUR
P.O., PATTAMBI, PALAKKAD - 679 306
BY ADVOCATE SRI. R.K. MURALEEDHARAN
RESPONDENTS/2ND & 3RD RESPONDENTS IN THE WRIT APPEAL & NOT PARTIES TO WA:
1. RANI GEORGE, PRINCIPAL SECRETARY, GENERAL EDUCATION DEPARTMENT, THE
STATE OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
2. SHANAVAS, DIRECTOR OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM, PIN - 695 014
3. BABU V V, ASSISITANT EDUCATIONAL OFFICER, OFFICE OF THE ASSISTANT
EDUCATIONAL OFFICER, MATTANNUR, KANNUR - 670 702
4. CHANDRIKA.N A, DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE ASSISTANT
EDUCATIONAL OFFICER, THALASSERY, KANNUR - 670 101
5. SHREEJA. P V, ASSISTANT EDUCATIONAL OFFICER, TANUR, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, TANUR, MALAPPURAM - 676 302
6. MINI JAYAN, ASSISITANT EDUCATIONAL OFFICER, MANKADA OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, MANKADA, MALAPPURAM - 679 324
7. SAKEENA MALAYIL KANNANCHERI, ASSISTANT EDUCATIONAL OFFICER,
PARAPPANANGADI, OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
PARAPPANANGADI, THIRURANGADI, MALAPPURAM - 676 303
8. ANITHA C, DISTRICT EDUCATIONAL OFFICER, TALIPARAMBA, OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER, TALIPARAMBA, KANNUR - 670 141
9. RUKHIYA PP, DISTRICT EDUCATIONAL OFFICER, MALAPPURAM, OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER, MALAPPURAM, B2 BLOCK CIVIL STATION,
MALAPPURAM - 676 505.
10. VINAYA RAJ, ASSISITANT EDUCATIONAL OFFICER, NADAPURAM, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, NADAPURAM , KOZHIKODE - 673 504
11. SAPNA JULIET, ASSISTANT EDUCATIONAL OFFICER, CHOMBALA, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, CHOMBALA , KOZHIKODE - 673 309
12. A SINDHU, ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE ASSISTANT
EDUCATIONAL OFFICER ,KAYAMKULAM, ALAPPUZHA - 690 502
13. SUJITH N, ASSISTANT EDUCATIONAL OFFICER, KANNUR SOUTH, KANNUR SOUTH,
CHAKKARAKKAL, PO MOWANCHERY, KANNUR - 670 613
14. SUMA, ASSISTANT EDUCATIONAL OFFICER, TIRUR MALAPPURAM - 676 101
15. BINDU B T, ASSISTANT EDUCATIONAL OFFICER, SHORANUR, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER SHORANUR, PALAKKAD - 679 122
BY GOVERNMENT PLEADER
This Contempt of court case (civil) having come up for orders on
19.10.2023, the court on the same day passed the following:
P.T.O.
P.B.SURESH KUMAR & SOPHY THOMAS, JJ.
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Con.Case (C) Nos.1950, 1955, 1957, 1967, 1969, 1970, 1994, 2000,
2012, 2014, 2016, 2017, 2018, 2019, 2033, 2057, 2171, 2320,
2327, 2328 and 2332 of 2023
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Dated this the 19th day of October, 2023.
ORDER
The learned Government Pleader seeks time to furnish the
particulars of the petitioners whose appointments could not be
approved as directed by this Court, as they are not otherwise in
order.
List these matters on 03.11.2023.
In the meanwhile, the proceedings for provisional
approval of the appointments of the petitioners which are otherwise
in order, shall be completed so as to enable them to receive salary.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Sd/-
SOPHY THOMAS, JUDGE.
YKB
19-10-2023 /True Copy/ Assistant Registrar
