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Sosakutty vs Asamannoor Service Co-Operative ...
2023 Latest Caselaw 10850 Ker

Citation : 2023 Latest Caselaw 10850 Ker
Judgement Date : 19 October, 2023

Kerala High Court
Sosakutty vs Asamannoor Service Co-Operative ... on 19 October, 2023
OP(C) No.2250/2023                                1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                               PRESENT


                       THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN


                                   th
                Thursday, the 19        day of October 2023 / 27th Aswina, 1945


                                        OP(C) NO. 2250 OF 2023


                     ARC 2037/2015 OF SUB COURT, PERUMBAVOOR, ERNAKULAM

   PETITIONER (S)/ JUDGMENT DEBTORS NO 1, 3 TO 5:

      1. SOSAKUTTY, AGED 73 YEARS, W/O LATE. BABY P.V, PANATTU
         HOUSE, ASAMANNOOR P.O, KUNNATHUNADU TALUK, PERUMBAVOOR, ERNAKULAM,
         PIN - 683 549.
      2. ISACC P BABY, AGED 45 YEARS, S/O BABY P. V, PANATTU HOUSE,
         KUNNATHUNADU TALUK, PERUMBAVOOR, ERNAKULAM, PIN - 683 549.
      3. JAISON P BABY, AGED 47 YEARS, S/O LATE.BABY P. V, PANATTU HOUSE,
         KUNNATHUNADU TALUK, PERUMBAVOOR, ERNAKULAM, PIN - 683 549.
      4. MERIN P BABY, AGED 39 YEARS, D/O BABY P. V, PANATTU HOUSE,
         KUNNATHUNADU TALUK, PERUMBAVOOR, ERNAKULAM, PIN - 683 549.

   RESPONDENTS/ DECREE HOLDER:

          ASAMANNOOR SERVICE CO-OPERATIVE BANK LTD NO. E317, ODAKKALI, REP.BY
          ITS SECRETARY, KIRAN P ASHOK, AGED 30, S/O ASHOK KUMAR, POKKATTU
          HOUSE, NERIYAMANGALAM KARA,   KOTHAMANGALAM TALUK, ERNAKULAM
          DISTRICT, PIN - 683 549.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   Exhibit P5 order and all the further proceedings on the basis of Exhibit
   P5 and Exhibit P6 sale notice in EP No. 4 of 2022 of Sub Court,
   Perumbavoor till the disposal of this Original Petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S S.RENJITH, S.UNNIKRISHNAN (NELLAD), K.R.PRATHISH, KRISHNA DAS,
   P.K.SREEVALSAKRISHNAN & JOEL CHALAMANA, Advocates for the petitioners and
   Sri. M.M.Monayi Advocate for respondent, the court passed the following:

                                              O R D E R

Sri. M.M. MONAYI, appearing for respondents, seeks time.

OP(C) No.2250/2023 2/3

Post on 26-10-2023 along with connected case. Sale, if any conducted, will not be confirmed until then.


                                             Sd/- DEVAN RAMACHANDRAN, JUDGE




19-10-2023               /True Copy/                           Assistant Registrar
 OP(C) No.2250/2023                 3/3

                      APPENDIX OF OP(C) 2250/2023
Exhibit P5           TRUE COPY OF THE ORDER DATED 05.09.2023 IN E.P. NO. 4

OF 2022 IN ARC 2037 OF 2015 BEFORE SUB COURT PERUMBAVOOR Exhibit P6 TRUE COPY OF THE SALE NOTICE DATED 23.09.2023 ALONG WITH THE DESCRIPTION OF THE PROPERTY

 
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