Dr. Justine Stanley vs K R Balasubramanian
2023 Latest Caselaw 10843 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                 CON.CASE(C) NO. 1907 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 18300/2022 OF HIGH COURT
                          OF KERALA
PETITIONER/S:

          DR. JUSTINE STANLEY
          AGED 39 YEARS
          S/O STANISLAVOSE K.V, ANNA FLATS, FLAT NO: 10C,
          TRAMWAY ROAD WARD -21 CHALAKUDY, THRISSUR
          DISTRICT, PIN - 680307
          BY ADV KAVERY S THAMPI

RESPONDENT/S:

          K R BALASUBRAMANIAN
          AGE NOT KNOWN TO PETITIONER, FATHERS NAME NOT
          KNOWN TO THE PETITIONER, REGISTRAR, KERALA STATE
          MEDICAL COUNCILS COMBINED COUNCIL BUILDING RED
          CROSS ROAD, THIRUVANANTHAPURAM, PIN - 695035
          BY ADV N. RAGHURAJ


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 19.10.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case (C) No.1907 of 2023

                                     -2-



                               JUDGMENT

Dated this the 19th day of October, 2023

Learned Standing Counsel has made available a

copy of the minutes of the Modern Medicine

Council dated 28.09.2023 which reveals that, in

terms of this Court direction, the Council has

decided to direct the petitioner to submit

application for permanent registration and to

take appropriate further action for granting

permanent registration, on submission of the

application.

In view of the above development, the

contempt of court case is closed, reserving the

petitioner's liberty to get the matter re-opened,

if so warranted.

Sd/-

V.G.ARUN JUDGE Scl/ Con.Case (C) No.1907 of 2023

APPENDIX OF CON.CASE(C) 1907/2023

PETITIONER ANNEXURES Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 06.12.2022 IN W.P.[C] NO. 18300/2022 Annexure B A TRUE COPY OF THE LETTER NO:

SOF/CONS/551/1/2023 DATED 26.05.2023 ISSUED BY ATTACHE [ CONSULAR], EMBASSY OF INDIA, SOFIA Annexure C A TRUE COPY OF THE LETTER DATED 29.05.2023 SUBMITTED BY THE PETITIONER WITH THE RESPONDENT WITHOUT ENCLOSURES