Rajesh Kumar K vs The Water/ Air Appellate ...
2023 Latest Caselaw 10838 Ker

WP(C) No.34315/2023                        1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
            Thursday, the 19th day of October 2023 / 27th Aswina, 1945
                              WP(C) NO. 34315 OF 2023
   PETITIONER:

          RAJESH KUMAR K, AGED 43 YEARS, S/O. KARUNAKARAN PILLAI,LEELASADANAM,
          PADINJATTAMMURI, SOORANAD NORTH, KOLLAM DISTRICT, PIN-690561

   RESPONDENTS:

      1. THE WATER/ AIR APPELLATE AUTHORITY, R2 SECTION, 4TH FLOOR, KSRTC
         TERMINAL, THAMPANOOR, THIRUVANANTHAPURAM, KERALA, PIN-695001
      2. THE KERALA STATE POLLUTION CONTROL BOARD, DISTRICT OFFICE, USHUS
         BUILDING, BIG BAZAR, KOLLAM DISTRICT, PIN-691001
      3. SHAFEEK, NISHADMANZIL, THEKKEMURI, SOORANAD, KOLLAM
         DISTRICT,PIN-690552
      4. RISHAD, CHARUVIL, THEKKEMURI, SOORANAND, KOLLAM DISTRICT, PIN-690552
      5. ANAS, ANASMANZIL, (HYATH), THEKKEMURI, SOORANAD,KOLLAM DISTRICT,
         PIN-690552


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue an interim direction directing 1st respondent to consider
   Exhibit P4 and allow the same pending disposal of the writ petition


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S. V.PREMCHAND, HALIYA T.P., MAHADEV M.J., Advocates for the petitioner,
   the court passed the following:
 WP(C) No.34315/2023                                2/3




                                      BECHU KURIAN THOMAS, J.
                                      -----------------------------------------
                                         W.P.(C) No.34315 of 2023
                                       ----------------------------------------
                                 Dated this the 19th day of October, 2023


                                                   ORDER

Learned Government Pleader to get instructions,

especially the time required to dispose of the appeal as

directed in Ext.P3 judgment.

Post on 01-11-2023.

                                                              BECHU KURIAN THOMAS
                                                                         JUDGE
                  AJM/19/10/23
 WP(C) No.34315/2023                 3/3

APPENDIX OF WP(C) 34315/2023 Exhibit 4 A TRUE COPY OF THE IMPLEADING PETITION DATED 29.03.2023 FILED BY THE PETITIONER BEFORE THE WATER/AIR APPELLATE AUTHORITY