Kannapuram Nidhi Limited vs Registrar Of Companies
2023 Latest Caselaw 10831 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                       WP(C) NO. 25622 OF 2023
PETITIONER:

          KANNAPURAM NIDHI LIMITED
          CORPORATE IDENTITY NO.U65929KL.2021 PLN071130,
          ASM BUILDING, KANNAPURAM, CHERUKUNNU P.O,
          KANNUR DISTRICT-670301 REPRESENTED BY ITS MANAGING
          DIRECTOR: POLA JAYARAJAN, S/O RAMAN PANIKAR, POLA
          HOUSE, KANNAPURAM, CHERUKUNNU P.O, KANNUR DISTRICT,
          KERALA-, PIN - 670301.
          BY ADVS.
          V.T.MADHAVANUNNI
          V.A.SATHEESH
          ANAND V.S


RESPONDENTS:

    1     REGISTRAR OF COMPANIES
          ERNAKULAM, SOUTHERN REGION, COMPANY LAW BHAVAN,
          BMC ROAD, THRIKKAKARA, KOCHI, PIN - 682021
    2     UNION OF INDIA
          REPRESENTED BY THE SECRETARY, MINISTRY OF CORPORATE
          AFFAIRS, DR.RAJENDRA PRASAD ROAD, NEW DELHI,
          PIN - 110001
          BY ADV Sindhu
          SRI.S.MANU - CGC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25622 OF 2023         2

                          JUDGMENT

After arguing this matter for some time, the learned counsel

for the petitioner sought permission to withdraw this Writ

Petition, with liberty to his client to approach this Court again.

This request is granted. Consequently, this Writ Petition is

dismissed as having been withdrawn; however, reserving full

liberty to the petitioner to approach this Court again, if they are

so advised.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/19.10

APPENDIX OF WP(C) 25622/2023

PETITIONER EXHIBITS Exhibit P1 EXHIBIT P-ITRUE COPY OF THE CERTIFICATE OF INCORPORATION DATED 25/9/2021 OF PETITIONER COMPANY Exhibit P2 TRUE COPY OF THE MEMORANDUM ASSOCIATION OF THE PETITIONER COMPANY Exhibit P3 TRUE COPY OF THE RESOLUTION NO. 3 DATED 1/4/2022 OF THE PETITIONER COMPANY. Exhibit P4 TRUE COPY OF NOTIFICATION DATED 19/4/2022 ISSUED BY MINISTRY OF CORPORATE AFFAIRS Exhibit P5 TRUE COPY OF THE EXTRACT OF THE ONLINE ENTRIES AND REPLY REGARDING THE "AMOUNT CANNOT BE LESS THAN 10 LAKHS. PLEASE ENTER A VALID AMOUNT".

Exhibit P6 TRUE COPY OF REPLY DATED 12/7/2023 RECEIVED BY THE COMPANY SECRETARY OF THE PETITIONER Exhibit P7 TRUE COPY OF THE EMAIL SENT BY COMPANY SECRETARY OF THE PETITIONER TO RESPONDENT NO. I DATED 19/7/2023