Anu Rose Joseph vs The State Of Kerala
2023 Latest Caselaw 10830 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                         WP(C) NO. 34601 OF 2023
PETITIONER:

              ANU ROSE JOSEPH
              AGED 34 YEARS, WIFE OF ROBIN T
              KALANGARA UPPER PRIMARY SCHOOL TEACHER (UPST)
              ANAPRAMBAL SOUTH U.P. SCHOOL, KUNTHIRICKAL P O,
              THALAVADY, ALAPPUZHA DISTRICT- (RESIDING AT KALANGARA
              HOUSE, ANAPRAMBAL NORTH P O, THALAVADY, ALAPPUZHA
              DISTRICT-689577), PIN - 689572.

              BY ADVS.
              V.A.MUHAMMED
              V.RAJASEKHARAN NAIR


RESPONDENTS:

     1        THE STATE OF KERALA
              REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT,
              GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE II,
              THIRUVANANTHAPURAM, PIN - 695001.
     2        THE DIRECTOR OF GENERAL EDUCATION
              JAGATHY, THIRUVANANTHAPURAM, PIN - 695014.
     3        THE DISTRICT EDUCATIONAL OFFICER
              KUTTANAD @ RAMANKARY ALAPPUZHA DISTRICT, PIN - 689595.
     4        THE ASSISTANT EDUCATIONAL OFFICER
              THALAVADY, ALAPPUZHA DISTRICT, PIN - 689572.
     5        THE MANAGER
              ANAPRAMBAL SOUTH U P SCHOOL, KUNTHIRICKAL P O,
              THALAVADY, ALAPPUZHA DISTRICT, PIN - 689572.
     6        THE HEADMISTRESS
              ANAPRAMBAL SOUTH U P SCHOOL, KUNTHIRICKAL P O, THALAVADY,
              ALAPPUZHA DISTRICT, PIN - 689572.


              SRI. PREMCHAND R. NAIR , SR


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 34601 OF 2023

                                         2

                                T.R. RAVI, J.
                       --------------------------------------
                      W.P.(C) No.34601 of 2023
                    ----------------------------------------------------
                 Dated this the 19th day of October, 2023

                                JUDGMENT

Admit. Government Pleader takes notice for respondents 1 to 4.

In view of the order that is proposed to be issued, notice to

respondents 5 and 6 is dispensed with.

2. Aggrieved by the denial of approval for the reason that the

school is an uneconomic school, the petitioner has preferred Ext.P21

revision before the 1st respondent. The petitioner seeks early disposal

of the same.

In view of the limited prayer made, this writ petition is disposed

of directing the 1st respondent to consider and pass orders on Ext.P21

after hearing the petitioner at the earliest, at any rate within three

months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 34601 OF 2023

APPENDIX OF WP(C) 34601/2023

PETITIONER'S EXHIBITS

Exhibit P-1 TRUE COPY OF THE STAFF FIXATION ORDER NO.

D.DIS.B/50587/2019 DATED 14.07.2019 OF THE AEO, THALAVADY FOR THE ACADEMIC YEAR 2019-2020.

Exhibit P-2 TRUE COPY OF STUDENT'S STRENGTH ON THE 6TH WORKING DAY DURING THE ACADEMIC YEAR 2020-2021.

Exhibit P-3 TRUE COPY OF STUDENT'S STRENGTH ON THE 6TH WORKING DAY DURING THE ACADEMIC THE YEAR 2021-2022.

Exhibit P-4 TRUE COPY OF THE STAFF FIXATION ORDER D.DIS.B/47404/2022 DATED 08.08.2022 OF THE AEO, THALAVADY FOR THE ACADEMIC YEAR 2022-2023.

Exhibit P-5 TRUE COPY OF THE APPOINTMENT ORDER DATED 03.06.2019.

Exhibit P-6 TRUE COPY OF THE ORDER NO. B/10110/2019 DATED 20.12.2019 OF THE AEO, THALAVADY. Exhibit P-7 TRUE COPY OF THE APPOINTMENT ORDER DATED 01.06.2020.

Exhibit P-8 TRUE COPY OF THE APPOINTMENT ORDER DATED 15.07.2021.

Exhibit P-9 TRUE COPY OF THE ORDER NO. B/16316/2021 DATED 27.08.2021 OF THE AEO, THALAVADY. Exhibit P-10 TRUE COPY OF THE SAID CIRCULAR NO.

13402/J2/12/G.EDN DATED 10.05.2012. Exhibit P-11 TRUE COPY OF THE CIRCULAR NO.

58604/J2/12/G.EDN DATED 06.11.2012. Exhibit P-12 TRUE COPY OF THE CIRCULAR NO. H2/25700/2015 DATED 03.05.2016 ISSUED BY THE 2ND RESPONDENT.

Exhibit P-13 TRUE COPY OF THE CIRCULAR NO.

631703/J2/2016/G.EDN DATED 01.08.2016. Exhibit P-14 TRUE COPY OF THE CIRCULAR NO.

951951/J2/16/G.EDN DATED 09.11.2016. WP(C) NO. 34601 OF 2023

Exhibit P-15 TRUE COPY OF THE G.O. (MS.) NO.

28/2021/G.EDN DATED 22.01.2021. Exhibit P-16 TRUE COPY OF THE G.O. (RT.) NO.

3287/2021/G.EDN DATED 06.07.2021. Exhibit P-17 TRUE COPY OF THE LETTER NO.

H2/8499/2020/DGE DATED 28.10.2020 OF THE 2ND RESPONDENT.

Exhibit P-18 TRUE COPY OF THE G.O. (RT.) NO.

1957/2021/G.EDN DATED 26.02.2021. Exhibit P-19 TRUE COPY OF THE LETTER NO.

L2/203/2019/G.EDN DATED 11.08.2021. Exhibit P-20 TRUE COPY OF THE ORDER NO. F3/10350/ 2022/DGE DATED 02.09.2023 ISSUED BY THE ADDITIONAL DIRECTOR ATTACHED TO THE OFFICE OF THE 2ND RESPONDENT.

Exhibit P-21 TRUE COPY OF THE SAID REVISION PETITION DATED 03.10.2023.

Exhibit P-22 TRUE COPY OF THE G.O. (RT.) NO.

5918/2022/G.EDN DATED 13.10.2022.