Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Suresh Kumar P vs Kerala State Electricity Board ...
2023 Latest Caselaw 10813 Ker

Citation : 2023 Latest Caselaw 10813 Ker
Judgement Date : 19 October, 2023

Kerala High Court
Suresh Kumar P vs Kerala State Electricity Board ... on 19 October, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
       THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                         WP(C) NO. 22533 OF 2023
PETITIONERS:

     1     SURESH KUMAR P.
           AGED 53 YEARS
           ASSISTANT EXECUTIVE ENGINEER (CIVIL), KERALA STATE
           ELECTRICITY BOARD LTD., TRANSMISSION CIRCLE, NALLALAM,
           KOZHIKODE, PIN - 673027.

     2     MINIMOL C.R.
           AGED 53 YEARS, W/O. DEVIDATH S. PUNNAKKAL, ASSISTANT
           EXECUTIVE ENGINEER (CIVIL), KERALA STATE ELECTRICITY BOARD
           LTD., OFFICE OF THE DIRECTOR (GENERATION CIVIL), VYDYUTHI
           BHAVAN, PATTOM, THIRUVANANTHAPURAM, PIN - 695004.

           BY ADVS.
           P.MOHANDAS (ERNAKULAM)
           K.SUDHINKUMAR
           GOKUL D. SUDHAKARAN
           BHARATH MOHAN
           K.P.SATHEESAN (SR.)
           SABU PULLAN
           R.BHASKARA KRISHNAN

RESPONDENTS:

     1     KERALA STATE ELECTRICITY BOARD LIMITED
           REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVAN, PATTOM,
           THIRUVANANTHAPURAM, PIN - 695004.

     2     THE CHIEF ENGINEER (H.R.M.)
           KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI BHAVAN,
           PATTOM, THIRUVANANTHAPURAM, PIN - 695004.

           SRI. B PREMOD, SC FOR KSEB


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION          ON
19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22533 OF 2023                   2

                                       JUDGMENT

When this matter was taken up for consideration, the learned

counsel appearing for the petitioners submitted that orders have been

passed on Ext.P6 and prayed that the writ petition be closed, reserving the

right of the petitioner to challenge the said order.

Reserving such rights, this Writ Petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE Sru

APPENDIX OF WP(C) 22533/2023

PETITIONERS EXHIBITS Exhibit-P1 TRUE COPY OF THE RELEVANT PAGE OF THE SERVICE BOOK OF THE 1ST PETITIONER.

Exhibit-P2 TRUE COPY OF THE RELEVANT PAGE OF THE SERVICE BOOK OF THE 2ND PETITIONER.

Exhibit-P3 TRUE COPY OF THE PROCEEDINGS ISSUED BY THE BY THE 2ND RESPONDENT AS NO.

ENDT.ON.GR.3/AEE(C)/74/2020 DATED 16-02-2021.

Exhibit-P4 TRUE COPY OF THE TRUE COPY OF THE PROCEEDINGS ISSUED BY THE 2ND RESPONDENT AS NO. ENDT.ON.EB/GR3/AEE(C)/93/2021 DATED 26-10-2021 TO THE 2ND PETITIONER.

Exhibit-P5 TRUE COPY OF THE REPRESENTATION FILED BY THE 1ST PETITIONER BEFORE THE 2ND RESPONDENT DATED 3-7-2023.

Exhibit-P6 TRUE COPY OF THE REPRESENTATION FILED BY THE 2ND PETITIONER BEFORE THE 2ND RESPONDENT DATED 3-7-2023.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter