M.Sudha vs Shri. Sathianathan .N.V
2023 Latest Caselaw 10707 Ker

Con.Case(C) No.2107/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                 Monday, the 16th day of October 2023 / 24th Aswina, 1945

                    CON.CASE(C) NO. 2107 OF 2023 (S) IN WP(C) 7091/2023

   PETITIONER/PETITIONER:

           M.SUDHA, AGED 63 YEARS, W/O.SIVASANKARAN,
           PARAMBATH HOUSE, NEAR PANTHALAYINI AKHORA SIVA TEMPLE,
           PANTHALAYINI,KOYILANDY, KOZHIKODE, PIN - 673 305.

         BY ADV. SRI.K.MOHANAKANNAN

   RESPONDENT/5TH RESPONDENT IN W.P.(C):


           SHRI. SATHIANATHAN N.V., WORKING AS CHAIRMAN, BOARD OF TRUSTEES,
           PANTHALAYINI AKHORA SIVA TEMPLE AND KALIYAMBATH BHAGAVATHI TEMPLE,
           PANTHALAYINI PO, KOYILANDY, KOZHIKODE, PIN - 673 305.


        This Contempt of court case (civil) having come up for orders on
   16.10.2023, the court on the same day passed the following:

                                               ORDER

The respondent is present before this Court.

The learned counsel affirms that directions in the judgment will be complied with not later than one week from today.

List therefore, on 25.10.2023 and if the directions are not fully complied with, the respondent shall remain present on that day also.

Sd/- DEVAN RAMACHANDRAN JUDGE

16-10-2023 /True Copy/ Assistant Registrar