P.M Jacob vs Union Of India
2023 Latest Caselaw 10695 Ker

WA No.1498/2023                               1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                            &
                            THE HONOURABLE MR.JUSTICE V.G.ARUN
                  Monday, the 16th day of October 2023 / 24th Aswina, 1945
                                     WA NO. 1498 OF 2023

         AGAINST JUDGMENT DATED 10/08/2023 IN WP(C) 26384/2023 OF THIS COURT




   APPELLANTS/PETITIONERS:

      1. P.M JACOB, AGED 82 YEARS, S/O AYPE MATHEN REPRESENTED BY HIS
         DAUGHTER AND NEXT FRIEND HONEY TONY, W/O TONY CHERIAN, AGED 43
         YEARS, CHERUKOTH HOUSE, UDAYAMPERUR P.O, THRIPUNITHRA, ERNAKULAM
         DISTRICT, KERALA, PIN - 682307.

          AND ANOTHER.

    BY   ADV. SRI. P.M. SANEER

   RESPONDENTS/RESPONDENTS:

      1. UNION OF INDIA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, MINISTRY
         OF SOCIAL JUSTICE AND EMPOWERMENT, DEPARTMENT OF SOCIAL JUSTICE,
         SHASTRIBHAVAN, DR.RAJENDRAPRASAD ROAD, NEW DELHI - 110001.

          AND 9 OTHERS.




    BY GOVERNMENT PLEADER FOR R2 AND R3.

     ADVS. M/S SUNIL SHANKAR, K.N.SIVASANKARAN, UNNIKRISHNAN.S, JAYANTHY.C,
    DEVAYANI NAIR, VIDYA GANGADHARAN, FARHA MATHER, SANDHRA.S, JERIN GEORGE
    FOR R5 TO R8.




        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to issue direction to the respondents not to dispossess the petitioners
   from the house shown as Item No.1 in Exhibit P3 Notice, pending disposal
   of the writ petition.
 WA No.1498/2023                                  2/2




        This Writ Appeal again coming on for orders on 16/10/2023 upon
   perusing the appeal memorandum and this court's order dated 29/09/2023,
   the court on the same day passed the following:

                                            ORDER

Post on 20/10/2023.

Interim order shall continue till then.

Sd/- A.J. DESAI, CHIEF JUSTICE

Sd/- V.G. ARUN, JUDGE

16-10-2023 /True Copy/ Assistant Registrar