Shanavas vs Shafeena S
2023 Latest Caselaw 10693 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                        &
                  THE HONOURABLE MRS. JUSTICE C.S. SUDHA
      MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                           OP (FC) NO. 606 OF 2023
 AGAINST THE ORDER/JUDGMENT MC 64/2019 OF FAMILY COURT, MAVELIKKARA
PETITIONER/PETITIONER/RESPONDENT:

            SHANAVAS
            AGED 38 YEARS
            S/O KASIMKUNJU, THOPPIL VADAKKATHIL HOUSE,
            KADATHOOR MURI, KULASEKHARAPURAM P O,
            KOLLAM DISTRICT, PIN - 690544

            BY ADVS.
            ARUN MATHEW VADAKKAN
            K.X.JOSEPH
            N.CHERIAN KURIAN
            STEFFY V.J.
            JOHNY K. JOHN


RESPONDENT/RESPONDENT/PETITIONER:

            SHAFEENA S
            AGED 25 YEARS,W/O. SHANAVAS,
            KUNNEL THEKKATHIL HOUSE, CHERAVALLY, KAYAMKULAM P O ,
            ALAPPUZHA DISTRICT, PIN - 690502


     THIS   OP   (FAMILY    COURT)    HAVING   COME   UP   FOR   ADMISSION   ON
16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 606 OF 2023
                                2


                           JUDGMENT

Amit Rawal, J.

Learned counsel for the petitioner seeks permission to

withdraw this petition with liberty to move an application in terms

of the directions issued by the Division Bench of this Court in

Shiju Joy A v. Nisha [(2021) 2 KLT 607]. Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE

Sd/-

C.S. SUDHA JUDGE nak OP (FC) NO. 606 OF 2023

APPENDIX OF OP (FC) 606/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER DATED 14.12.2020 IN M.C.64/2019 OF THE FAMILY COURT, MAVELIKKARA

Exhibit P2 TRUE COPY OF PETITION DATED 13.9.2023 IN CRL M.P.NO.668/2023 IN MC 64/2019 OF FAMILY COURT, MAVELIKKARA FOR CONDONATION OF DELAY WITH ENGLISH TRANSLATION

Exhibit P3 TRUE COPY OF PETITION DATED 13.9.2023 IN CRL M.P.NO.675/2023 IN MC 64/2019 OF FAMILY COURT, MAVELIKKARA FOR SETTING ASIDE EXPARTE ORDER WITH ENGLISH TRANSLATION