C. Ramachandran vs The Sub Collector/Revenue ...
2023 Latest Caselaw 10683 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                        WP(C) NO. 31015 OF 2023
PETITIONER :

          C. RAMACHANDRAN,
          AGED 73 YEARS, S/O PUZHANKARA RAMAN MENON,
          RESIDING AT FLAT NO. 9261, JADE, SOBHA CITY,
          PUZHAKKAL, PURANATTUKARA POST, THRISSUR DISTRICT,
          PIN - 680 553

          BY ADV ASOK KUMAR K.P.



RESPONDENTS :

    1     THE SUB COLLECTOR/ REVENUE DIVISIONAL OFFICER
          FIRST FLOOR, CIVIL STATION, AYYANTHOLE,
          THRISSUR, PIN - 680 003

    2     TAHSILDAR (LAND RECORDS)
          THRISSUR, CHEMBUKKAVU, THRISSUR DISTRICT,
          PIN - 680 020

    3     THE VILLAGE OFFICER
          AYYANTHOLE, AYYANTHOLE POST,
          THRISSUR, PIN - 680 003

          BY SMT.DEEPA N., SENIOR GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31015 OF 2023
                                         2

                    BECHU KURIAN THOMAS, J.
                    =-=-=-=-=-=-=-=-=-=-=-=-=-=
                      W.P.(C) No.31015 of 2023
                    =-=-=-=-=-=-=-=-=-=-=-=-=-=
                Dated this the 16th day of October, 2023


                                  JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw

this writ petition with liberty to file a fresh writ petition.

Reserving the aforesaid liberty, this writ petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM