Muhamed Sadique N vs The Secretary
2023 Latest Caselaw 10679 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
     MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                       WP(C) NO. 34002 OF 2023
PETITIONER:

          MUHAMED SADIQUE N
          AGED 40 YEARS
          RESIDING AT SHAHANAS, NALUVAYAL ROAD,
          P.O. KANNUR CITY, KANNUR,
          PIN - 670003
          BY ADV C.K.SREEJITH


RESPONDENTS:

    1     THE SECRETARY
          REGIONAL TRANSPORT OFFICE, REGIONAL TRANSPORT
          AUTHORITY, KANNUR, PIN - 670001
    2     THE BRANCH MANAGER
          SHRIRAM TRANSPORT FINANCE CO. LTD.,
          2ND FLOOR, HASSAN ARCADE,
          OPP. RT OFFICE, KANNUR, PIN - 670002
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.34002 of 2023
                                  2




                          JUDGMENT

Dated this the 16th day of October, 2023

1. None appears to press this writ petition

during the revised call.

2. Hence, this writ petition is dismissed for

non-prosecution. Interim order, if any, stands

vacated.

Sd/-

DINESH KUMAR SINGH

JUDGE AP WPC No.34002 of 2023

APPENDIX OF WP(C) 34002/2023

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE RC PARTICULARS OF REGISTRATION NO. KL 13AF 2626. IT IS INNOVA 2.5G Exhibit P2 THE TRUE COPY OF THE PERMIT VALID UPTO 20/8/2023 Exhibit P3 THE TRUE COPY OF THE APPLICATION DT.

19/8/2023