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Nallattuthodika Muhammed ... vs Illikkodan Muhammed
2023 Latest Caselaw 10641 Ker

Citation : 2023 Latest Caselaw 10641 Ker
Judgement Date : 16 October, 2023

Kerala High Court
Nallattuthodika Muhammed ... vs Illikkodan Muhammed on 16 October, 2023
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                           &
                     THE HONOURABLE MRS. JUSTICE C.S. SUDHA
         MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                             WP(C) NO. 33376 OF 2023
PETITIONER:

              NALLATTUTHODIKA MUHAMMED SHEREEF
              AGED 59 YEARS
              S/O MUHAMMEDALI, DAYA MANZIL, KACHERIPADI,
              VENGARA VILLAGE, THIRURANGADI TALUK, VENGARA P.O, MALAPPURAM
              DISTRICT, PIN - 676304

              BY ADVS.
              K.M.JAMALUDHEEN
              LATHA PRABHAKARAN
              SAINA MARIYAM BABY



RESPONDENTS:

     1        ILLIKKODAN MUHAMMED
              AGED 71 YEARS
              S/O. ABU HAJI, ILLIKKODAN HOUSE, KANNATTIPPADI.P.O.,VENGARA,
              VENGARA VILLAGE,    MALAPPURAM DISTRICT, PIN - 676304

     2        THE KERALA STATE WAQF BOARD
              REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
              V.I.P ROAD, KALOOR, ERNAKULAM., PIN - 682017

     3        NALLATTUTHODIKA NAJEED
              AGED 46 YEARS
              S/O. MOIDEENKUTTY, KANNAYATH HOUSE, KANNATTIPPADI, VENGARA
              P.O., VENGARA VILLAGE,
              MALAPPURAM DISTRICT, PIN - 676304

     4        THE DIVISIONAL WAQF OFFICER
              DIVISIONAL OFFICE MALAPPURAM, 2ND FLOOR,
              KSEB BUILDING, KOZHIKODE ROAD, MANJERI,
              MALAPPURAM DISTRICT, PIN - 676121

              SRI.JAMSHEED HAFIZ SC WAQF BOARD


     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 33376 OF 2023
                                2



                            JUDGMENT

Amit Rawal, J.

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE

Sd/-

C.S. SUDHA JUDGE nak WP(C) NO. 33376 OF 2023

APPENDIX OF WP(C) 33376/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE WOA NO.16/2020 ON THE FILE OF THE WAQF TRIBUNAL, KOZHIKODE

Exhibit P2 TUE COPY OF THE ORDER OF THE WAQF BOARD IN E.P.NO.(A12)4645/2018/MLP DATED 9- 10-2019

Exhibit P3 TRUE COPY OF THE COMMON JUDGMENT OF THIS HON'BLE COURT IN CRP (WAQF) NO.15/2023 AND CONNECTED CASES DATED 4- 7-2023

 
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