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M.P. Ravishanker vs University Of Calicut
2023 Latest Caselaw 10616 Ker

Citation : 2023 Latest Caselaw 10616 Ker
Judgement Date : 16 October, 2023

Kerala High Court
M.P. Ravishanker vs University Of Calicut on 16 October, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
         MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                         WP(C) NO. 19887 OF 2023
PETITIONERS:

     1       M.P. RAVISHANKER
             AGED 38 YEARS, S/O E.P.MUKUNDAN,
             PRANAVAM, PALLIKKAL P.O., VIA. CHELEMBRA, M
             ALAPPURAM, PIN - 673634.
     2       SEEMA C.
             AGED 41 YEARS, W/O. SUNIL KUMAR K.R., CHANDRA VILASAM,
             AYROOR SOUTH P.O., CHERUKOLPUZHA, PATHANAMTHITTA,
             PIN - 689611.
     3       ASWATHY K.S.
             AGED 35 YEARS, W/O. SANDEEP SOMANATH, KANAKAPARAMBIL,
             KANGAZHA P.O., PATHANADU, KOTTAYAM, PIN - 686541.
     4       ANJANA B. NAIR
             AGED 41 YEARS, W/O. JINARAJ N., MIZHAVILA HOUSE,
             UZHAVOOR P.O., KOTTAYAM, PIN - 686634.

             BY ADVS.
             P.MOHANDAS (ERNAKULAM)
             K.SUDHINKUMAR
             SABU PULLAN
             GOKUL D. SUDHAKARAN
             R.BHASKARA KRISHNAN
             BHARATH MOHAN
             K.P.SATHEESAN (SR.)


RESPONDENTS:

     1       UNIVERSITY OF CALICUT
             REPRESENTED BY ITS REGISTRAR, CALICUT UNIVERSITY P.O.,
             THENHIPALAM, MALAPPURAM, PIN - 673635.
     2       THE REGISTRAR
             UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O.,
             THENHIPALAM, MALAPPURAM, PIN - 673635.
     3       THE SECRETARY
             N.S.S. COLLEGES CENTRAL COMMITTEE, N.S.S. HEAD OFFICE,
             CHENGANACHERRY, PIN - 686102.
 WP(C) NO. 19887 OF 2023

                                 2

     4      SREEVIDYA NAIR N.
            KULATHOOR HOUSE, VALLIKKODU P.O., PATHANAMTHITTA,
            PIN - 689648.

            BY ADVS.
            R.T.PRADEEP
            V.VIJULAL

            SRI. P. C. SASIDHARAN, SC.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19887 OF 2023

                                         3

                                T.R. RAVI, J.
                       --------------------------------------
                      W.P.(C) No.19887 of 2023
                    ----------------------------------------------------
                 Dated this the 16th day of October, 2023

                                JUDGMENT

The petitioners are aggrieved by the rejection of their

approval for the reason that the list submitted by the Manager

consists of also ineligible persons. There is no case that the

petitioners are ineligible. All that is stated is that another person

who was included in the list was ineligible insofar as she had

crossed the age limit.

2. According to the Manager, the said appointee is

entitled to relaxation of age and that is the reason why she has

been included.

This case does not pertain to the eligibility or ineligibility of

the person who is shown against the first rank in the list. As far

as the petitioners are concerned, there is no case for the

University that they are not eligible to be appointed. In the

above situation, this writ petition is disposed of directing the 1 st WP(C) NO. 19887 OF 2023

respondent to approve the appointment of the petitioners if they

are otherwise entitled to the appointment and pass orders within

one month from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 19887 OF 2023

APPENDIX OF WP(C) 19887/2023

PETITIONERS' EXHIBITS

Exhibit-P1 TRUE COPY OF THE NOTIFICATION PUBLISHED IN MATHRUBHOOMI ONLINE DAILY DATED 2-10-2021. Exhibit-P2 TRUE COPY OF THE RANK LIST PUBLISHED BY THE 3RD RESPONDENT FOR THE GENERAL SUBJECTS VALID UPTO 30-05-2022.

Exhibit-P3 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER DATED 30-05-2022.

Exhibit-P4 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER DATED 30-05-2022.

Exhibit-P5 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER DATED 30-05-2022.

Exhibit-P6 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER DATED 30-05-2022.

Exhibit-P7 TRUE COPY OF THE COMMUNICATION NO.

166867/GA-II-H3/2022/ADMN DATED 3-3-2023 ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT.

Exhibit-P8 TRUE COPY OF THE REPRESENTATION FILED BY THE 1ST PETITIONER TO THE HON'BLE VICE CHANCELLOR OF THE 1ST RESPONDENT UNIVERSITY DATED 4-5-2023.

Exhibit-P9 TRUE COPY OF THE COMMUNICATION NO.

166867/GA-II-H3/2022/ADMN DATED 26-05-2023 GIVEN BY THE 2ND RESPONDENT TO THE 1ST PETITIONER.

 
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