Muhammed Irshad P K vs Union Of India
2023 Latest Caselaw 10587 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                   WP(C) NO. 34000 OF 2023
PETITIONER:

           MUHAMMED IRSHAD P K
           AGED 23 YEARS
           S/O ASHRAF PARASHEERI KUYZHI, PARASHEERI
           KUYZHI(H), AKKODE, ERNAD, VAZHAKKAD,
           KARUMARAKKAD, MALAPPURAM DISTRICT, PIN - 673640
           BY ADVS.
           T.S.SARATH
           SAILAKSHMI MENON
           MANU RAMACHANDRAN
           M.KIRANLAL
           R.RAJESH (VARKALA)
           SAMEER M NAIR
           ABHISHEK JOHNSON


RESPONDENTS:

    1      UNION OF INDIA
           MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW
           DELHI, REPRESENTED BY ITS HOME SECRETARY,
           PIN - 110001
    2      NATIONAL CYBER CRIME REPORTING PORTAL
           REPRESENTED BY ITS NODAL CYBER CELL OFFICER,
           UTTAR PRADESH , NATIONAL HIGHWAY - 8,
           MAHIPALPUR, NEW DELHI, PIN - 110037
    3      INDIAN CYBERCRIME COORDINATION CENTRE
           REPRESENTED BY ITS CEO, 5TH FLOOR, NDCC-II
           BUILDING, JAI SINGH ROAD, NEW DELHI, PIN -
           110001
    4      STATE OF HARYANA
           REPRESENTED BY THE CHIEF SECRETARY, 4TH FLOOR,
           HARYANA CIVIL SECRETARIAT, SECTOR-1,
           CHANDIGARH, HARYANA, PIN - 274018
 WPC 34000/23
                            ..2..


    5     DIRECTOR GENERAL OF POLICE
          HARYANA POLICE HEADQUARTERS, SECTOR 6,
          PANCHKULA, JUDIAN, HARYANA, PIN - 134108
    6     ASSISTANT SUB INSPECTOR
          CYBER POLICE STATION, DLF PHASE-5, SECTOR-43,
          GURUGRAM, HARYANA, PIN - 122001
    7     THE RESERVE BANK OF INDIA
          REPRESENTED BY THE DEPUTY GENERAL MANAGER, RBI,
          BAKERY JUNCTION, NANDAVANAM, VAZHUTHACAUD,
          THIRUVANANTHAPURAM, KERALA, PIN - 695033
    8     FEDERAL BANK
          FEDERAL TOWERS, MARKET ROAD, PERIYAR NAGAR,
          ALUVA , REPRESENTED BY ITS NODAL HEAD, PIN -
          683101
    9     FEDERAL BANK
          CITY GATE EDAVANNAPPARA, VAZHAKKAD, CHERUVAYOOR,
          OPPOSITE PRIVATE BUS STAND, MALAPPURAM, KERALA,
          REP. BY ITS BRANCH MANAGER, PIN - 673645
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 34000/23
                                ..3..




                          JUDGMENT

The learned counsel for the petitioner sought permission

to withdraw this Writ Petition with liberty to file a fresh one.

In the afore circumstances, this Writ Petition is dismissed

as withdraw, with the afore requested liberty being granted to

the petitioner.

Sd/-

DEVAN RAMACHANDRAN, JUDGE

ACR WPC 34000/23 ..4..

APPENDIX OF WP(C) 34000/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE COMMUNICATION FROM BANK DATED 24.4.2023 Exhibit P2 A TRUE COPY OF THE COMMUNICATION SENT TO THE NODAL HEAD, FEDERAL BANK