Sindhu M. R vs The Joint Regional Transport ...
2023 Latest Caselaw 10560 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
     MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                       WP(C) NO. 22234 OF 2023
PETITIONER:

          SINDHU M. R,
          AGED 47 YEARS
          THADATHIL PARAMBIL, PULICKAL KAVALA,
          VAZHOOR, KOTTAYAM, PIN - 686515
          BY ADVS.
          BLESSEN GEORGY MATHEWS
          RONY AUGUSTINE


RESPONDENTS:

    1     THE JOINT REGIONAL TRANSPORT OFFICER,
          SUB REGIONAL TRANSPORT OFFICE, 3RD FLOOR, REVENUE
          TOWER, CHANGANACHERRY, KOTTAYAM DISTRICT, KERALA, PIN -
          686101
    2     HDB FINANCIAL SERVICES LTD., REPRESENTED BY ITS BRANCH
          MANAGER,
          2ND FLOOR, PENDANATHU PLAZA, VELLAPPADU, NEAR HEAD POST
          OFFICE, PALA, PIN - 686575
    3     ARUN ISSAC ( SOUGHT TO BE IMPLEADED )
          PERUMPALLI, CHEPILAVU P.O., CHEPILAVU, KIDANGOOR,
          KOTTAYAM ( SOUGHT TO BE IMPLEADED )
          BY ADV BLESSEN GEORGY MATHEWS



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.22234 of 2023
                                    2


                              JUDGMENT

Dated this the 16th day of October, 2023

1. Learned Government Pleader submits

that due to efflux of time, this writ petition has

become infructous, hence the same may be

dismissed as such.

2. Considering the aforesaid submission of

the learned Government Pleader, this writ

petition is dismissed as having become

infructous. Interim order, if any, stands vacated.

Sd/-

DINESH KUMAR SINGH

JUDGE AP WPC No.22234 of 2023

APPENDIX OF WP(C) 22234/2023

PETITIONER EXHIBITS Exhibit P1 LETTER ISSUED BY THE 2ND RESPONDENT WITH REGARD TO THE LOAN DISBURSEMENT Exhibit P2 TRUE COPY OF THE LETTER DATED 24.02.2022 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO THE SURRENDER OF THE VEHICLE Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 24.08.2022 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE LEGAL NOTICE DATED 04.01.2023 ISSUED BY THE 2ND RESPONDENT TO THE 1ST RESPONDENT Exhibit P5 TRUE COPY OF THE NOTICE DATED 24.04.2023 ISSUED BY THE 1ST RESPONDENT Exhibit P6 TRUE COPY OF THE PETITION DATED 22.06.2023 SUBMITTED BY THE PETITIONER WITH THE 1ST RESPONDENT