Riya John vs Subin Thomas
2023 Latest Caselaw 10491 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
       THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 10TH DAY OF OCTOBER 2023 / 18TH ASWINA, 1945
                    TR.P(C) NO. 793 OF 2022
AGAINST THE ORDER/JUDGMENT OP 1440/2022 OF FAMILY COURT,
                              KOTTAYAM
PETITIONER/RESPONDENT:

            RIYA JOHN
            AGED 32 YEARS
            D/O JOHN, KUNJARATH HOUSE, KULAYETTIKKARA
            VILLAGE, KULAYETTIKKARA P.O, KANJIRAMATTOM,
            ERNAKULAM DISTRICT, PIN - 682315
            BY ADVS.
            T.H.ARAVIND
            M.MANOJKUMAR (CHELAKKADAN)


RESPONDENT/PETITIONER:

            SUBIN THOMAS
            AGED 33 YEARS
            S/O THOMAS, KUNNEL HOUSE, MANNANAM
            P.O,ATHIRAMPUZHA VILLAGE, KOTTAYAM DISTRICT,
            PIN - 686561
            BY ADVS.
            Ranadeep K
            SARATH KRISHNAN T.(K/001718/2019)
THIS   TRANSFER    PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION    ON   10.10.2023,    THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 TrPC 793/22
                                  ..2..



                           JUDGMENT

The learned counsel appearing for the petitioner

submitted that this Transfer Petition is not being pressed.

Therefore, this Transfer Petition is dismissed as not being

pressed.

Sd/-

DEVAN RAMACHANDRAN, JUDGE ACR