Citation : 2023 Latest Caselaw 10478 Ker
Judgement Date : 5 October, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
Thursday, the 5th day of October 2023 / 13th Aswina, 1945
WA NO. 86 OF 2023
AGAINST JUDGMENT DATED 02/12/2022 IN WP(C) 20280/2019 OF THIS COURT
APPELLANT/PETITIONER:
M/S. COCHIN INTERNATIONAL AIRPORT LTD., KOCHI AIRPORT P.O.,
NEDUMBASSERY, ERNAKULAM DISTRICT-683111 REPRESENTED BY ITS COMPANY
SECRETARY SRI. SAJI K. GEORGE.
BY SENIOR ADVOCATE SRI. S. SREEKUMAR AND ADV. SRI. HARIKRISHNAN S.
RESPONDENTS/RESPONDENTS:
1. THE STATE INFORMATION COMMISSION, OFFICE OF STATE INFORMATION
COMMISSION, PUNNEN ROAD, THIRUVANANTHAPURAM - 695001.
AND ANOTHER.
BY STANDING COUNSEL FOR R1
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay operation of Judgment dated 02/12/2022 passed by the learned
Single Judge in the W.P.(C) No.20280 of 2019 and Ext.P10 Order passed by
the State Information Commission, pending disposal of the Writ Appeal.
This Writ Appeal again coming on for orders along with connected
cases on 05/10/2023 upon perusing the appeal memorandum and this Court's
order dated 20/9/2023, the court on the same day passed the following:
A.J. Desai, C.J.
&
V.G. Arun, J.
=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
W.A.Nos.88, 45, 46, 64, 73, 80, 86, 91 & 93 of 2023
=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
Dated this the 5th day of October 2023
ORDER
A.J. Desai, C.J.
Interim order is extended until further orders.
Post on 08.11.2023.
Sd/-
A.J. Desai Chief Justice
Sd/-
V.G. Arun Judge vpv
05-10-2023 /True Copy/ Assistant Registrar
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