Gopalakrishnan.P.R vs N.L.Beena
2023 Latest Caselaw 12623 Ker

Kerala High Court

Gopalakrishnan.P.R vs N.L.Beena on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                           1945
                CON.CASE(C) NO. 529 OF 2019
 AGAINST THE JUDGMENT DATED 26/09/2018 IN WP(C) 29591/2018
                          ------
PETITIONER:

         GOPALAKRISHNAN.P.R., AGED 27 YEARS,
         S/O.REGHUNATHAN, ASSISTANT PROFESSOR
         IN ENGLISH, S.E.S. COLLEGE, SREEKANDAPURAM,
         KANNUR DISTRICT, PIN-670631.

         BY ADV.GEORGE MECHERIL



RESPONDENTS:

         N.L.BEENA, AGE AND FATHER'S NAME NOT
         KNOWN TO THE PETITIONER,
         THE DEPUTY DIRECTOR OF COLLEGIATE
         EDUCATION, KOZHIKODE, PIN-673001.

         BY SENIOR GOVERNMENT PLEADER, SRI.A.J.VARHESE




THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.11.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Contempt Case No.529/2019      2




                            JUDGMENT

This Contempt Case (Civil) is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

ln