Jaya vs Jiji Kunnappally
2023 Latest Caselaw 12618 Ker

Kerala High Court

Jaya vs Jiji Kunnappally on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                                  1945
                    CON.CASE(C) NO. 2735 OF 2019
AGAINST THE JUDGMENT DATED 16.08.2019 IN WP(C) 9030/2019
                       OF HIGH COURT OF KERALA
PETITIONER:

               JAYA, AGED 47 YEARS, W/O. PANEER, HOUSE NO.
               IX/734, PUTHEN VEETTIL, LAKSHAM VEEDU COLONY,
               MUNNAR VILLAGE, IDUKKI DISTRICT 685 612.

               BY ADV R.DIVAKARAN



RESPONDENTS:

    1          JIJI KUNNAPPALLY, AGED 50 YEARS, TAHASILDAR,
               DEVIKULAM TALUK, DEVIKULAM 685 613

 ADDL.R2 K.RADHAKRISHNAN, AGED 52 YEARS, (FATHER'S NAME
         NOT KNOWN TO THE PETITIONER)TAHASILDAR,
         DEVIKULAM TALUK, DEVIKULAM - 685 613.

               *ADDL.R2 IS IMPLEADED AS PER ORDER DATED
               07/04/2021 IN IA 2/2021 IN COC 2735/2019.

               ADV. A.J. VARGHESE SR GP


        THIS    CONTEMPT   OF   COURT    CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 22.11.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2735 OF 2019

                                 ..2..




                   J U D G M E N T

The directions in the judgment dated 16.08.2019 in

W.P. (C) No.9030 of 2019 have been complied with.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE PR CON.CASE(C) NO. 2735 OF 2019

..3..

APPENDIX OF CON.CASE(C) 2735/2019

PETITIONER ANNEXURES

ANNEXURE A1 THE TRUE COPY OF THE JUDGMENT IN WP(C) NO. 9030/2019 (C) DATED 16-08-2019 OF THE HONOURABLE HIGH COURT OF KERALA)

ANNEXURE A2 A TRUE COPY OF THE LAWYER NOTICE DATED 04-11-2019.

ANNEXURE A3 THE RECEIPT OF THE LAWYER NOTICE DATED 04-11-2019.