Thottathil Mohan Rajan vs A C Devassia
2023 Latest Caselaw 12550 Ker

Kerala High Court

Thottathil Mohan Rajan vs A C Devassia on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                            1945
                CON.CASE(C) NO. 1219 OF 2019
AGAINST THE ORDER/JUDGMENT WP(C) 7049/2019 OF HIGH COURT
                          OF KERALA
PETITIONERS/PETITIONERS IN THE WPC:

    1     THOTTATHIL MOHAN RAJAN, AGED 71 YEARS, S/O LATE
          KARIYIL CHATHOTHU RAMAN, PARAPOYIL HOUSE,
          PAZHASSI AMSOM, MATTANUR DESOM, THALASSERRY
          TALUK, KANNUR DISTRICT, PIN - 670 702

    2     THOTTATHIL LALITHAKUMARI, AGED 69 YEARS, D/O
          LATE KARIYIL CHATHOTHU RAMAN, PARAPOYIL HOUSE,
          PAZHASSI AMSOM, MATTANUR DESOM, THALASSERRY
          TALUK, KANNUR DISTRICT, PIN - 670 702

    3     THOTTATHIL JAYARAJAN., AGED 67 YEARS, S/O LATE
          KARIYIL CHATHOTHU RAMAN, PARAPOYIL HOUSE,
          PAZHASSI AMSOM, MATTANUR DESOM, THALASSERRY
          TALUK, KANNUR DISTRICT, PIN - 670 702

    4     THOTTATHIL PREMAJA, AGED 65 YEARS, S/O LATE
          KARIYIL CHATHOTHU RAMAN, PARAPOYIL HOUSE,
          PAZHASSI AMSOM, MATTANUR DESOM, THALASSERRY
          TALUK, KANNUR DISTRICT, PIN - 670 702

    5     THOTTATHIL MILABHAI, AGED 58 YEARS, D/O LATE
          KARIYIL CHATHOTHU RAMAN, PARAPOYIL HOUSE,
          PAZHASSI AMSOM, MATTANUR DESOM, THALASSERRY
          TALUK, KANNUR DISTRICT, PIN - 670 702

    6     THOTTATHIL JAYAPRAKASH, AGED 56 YEARS, S/O LATE
          KARIYIL CHATHOTHU RAMAN, PARAPOYIL HOUSE,
          PAZHASSI AMSOM, MATTANUR DESOM, THALASSERRY
          TALUK, KANNUR DISTRICT, PIN - 670 702

           BY ADV SERGI JOSEPH THOMAS



RESPONDENT/1ST RESPONDENT IN THE WPC:
 CON.CASE(C) NO. 1219 OF 2019

                                 ..2..




             A C DEVASSIA, AGE AND FATHERS NAME NOT KNOW TO
             THE PETITIONER, PRESENTLY WORKING AS THE SPECIAL
             TAHSILDAR, (L.A) AIRPORT OFFICE NO. 1, OFFICE OF
             THE SPECIAL TAHSILDAR, MATTANNUR, KANNUR
             DISTRICT, PIN - 670 702

             BY ADV GOVERNMENT PLEADER

             ADV. A.J. VARGHESE SR. GP




      THIS    CONTEMPT   OF    COURT     CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 22.11.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1219 OF 2019

                                 ..3..




                   J U D G M E N T

The directions in the judgment dated 27.03.2019 in

W.P (C) No.7049 of 2019 have been complied with.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE PR CON.CASE(C) NO. 1219 OF 2019

..4..

APPENDIX OF CON.CASE(C) 1219/2019

PETITIONER ANNEXURES

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.7049/2019 DATED 27/03/2019 OF THIS HON'BLE COURT

ANNEXURE A2 THE TRUE COPY OF THE A/D CARD DATED 06/04/2019 SIGNED BY THE RESPONDENT

ANNEXURE A3 TRUE COPY OF THE LETTER NO. C7/7759/16 DATED 03/06/201 ISSUED BY THE DEPUTY COLLECTOR (L.A), KANNUR