Kerala High Court
Variyath Purushothaman vs State Of Kerala on 22 November, 2023
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
1945
CRL.MC NO. 9916 OF 2023
CRIME NO.143/2022 OF Kottarakkara Police Station, Kollam
AGAINST THE ORDER/JUDGMENT CC 96/2023 OF JUDICIAL
MAGISTRATE OF FIRST CLASS -I,KOTTARAKKARA
PETITIONER/S:
1 VARIYATH PURUSHOTHAMAN, AGED 62 YEARS
S/O. RAMAN GOVINDAVILASAM, IRUMPANANGADU P.O.
EZHUKONE, KOTTARAKKARA KOLLAM, PIN - 691505
2 RADHAKRISHNAN, AGED 56 YEARS, S/O. ADICHAN
MUKALIL VEEDU, THENGINAL ELAMPALLIL PAYYANLOOR
P.O., PALLICKAL PATHANAMTHITTA, PIN - 690504
3 RAJENDRAN PATHIRIKAL, AGED 50 YEARS
S/O. KUNJIRAMAN MOTTAKUZHIYIL HOUSE PATHIRIKAL
P.O., PATHANAPURAM KOLLAM, PIN - 689695
4 VINOD MALANADA, AGED 45 YEARS
S/O. MURALEEDHARAN VINOD MANDIRAM, PAVITHRESWARAM
P.O. KOTTARAKKARA KOLLAM, PIN - 691507
5 P.K. SOMAN, AGED 70 YEARS, S/O. KOCHUKUNJU SUNIL
BHAVANAM, THACHAKULAM PIRAVATHOOR P.O.,
PATHANAPURAM KOLLAM, PIN - 689696
6 RAGHAVAN CHERUPOIKA, AGED 72 YEARS
S/O. RAMAN ILANGUMVILA VEEDU, CHERUPOIKA
CHERUPOIKA P.O., KOTTARAKARA KOLLAM, PIN - 691543
7 SUKUMARAN PUNALOOR, AGED 50 YEARS,S/O. BHASKARAN
CHARUVILAPUTHAN VEEDU, CHAZHIKULAM AYIRANALOOR,
MANALIL P.O., ANCHAL KOLLAM, PIN - 691312
8 SHANKARAN VALLIKUNNAM, AGED 68 YEARS, S/O. AYYAN
DEEPABHAVANAM, VALLIKUNNAM PUTHANCHANTHA P.O.,
MAVELIKKARA ALAPUZHA, PIN - 690501
9 VARKALA SOMAN,AGED 72 YEARS,S/O. CHINNAN
MULLAMANGALATH POYKAYIL VEEDU THOTTAKADU P.O.,
KALLAMBALAM THIRUVANANTHAPURAM, PIN - 695605
10 NITHIN ANGADIKKAL,AGED 36 YEARS
-2-
Crl.M.C No. 9916 of 2023
S/O. SADANANDAN KARTHIKA BHAVAN, ANGADIKKAL
THEKKU KODUMON PATHANAMTHITTA, PIN - 691555
11 GIREESH G.,AGED 35 YEARS,S/O. GOPI VILANILAM,
JANAKEEYA NAGAR PATTATHANAM P.O., VADAKKEVILA
KOLLAM, PIN - 691021
BY ADVS.
C.HARIKUMAR
SANDRA SUNNY
ARUN KUMAR M.A
FARAH JYOTHI PRADEEP
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA ERNAKULAM, PIN - 682031
2 RAVIKUMAR, AGED 44 YEARS
S/O. KOCHUKUNJU RESIDING AT KAMUKUMPALLIL VEEDU
KADIKA, KAITHAPRAMPU, ENATHU VILLAGE ADOOR TALUK
PATHANAMTHITTA, PIN - 691526
OTHER PRESENT:
SRI MP PRASANTH ,PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 22.11.2023, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
-3-
Crl.M.C No. 9916 of 2023
P.V.KUNHIKRISHNAN, J.
======================================================
Crl.M.C No. 9916 of 2023
=============================================================
Dated this the 22nd day of November, 2023
ORDER
This Crl.M.C is filed to quash the proceedings in CC No.96 of
2023 on the file of the Judicial First Class Magistrate Court-I,
Kottarakkara. The above case is charge sheeted alleging offences
punishable under sections 143, 147, 454, 461, 380, 427 read with 149
IPC. Admittedly, petitioners have not received summons. After going
through the final report, I am of the considered opinion that the point
raised by the petitioners in this Crl.M.C is to be raised before the trial
court, when summons is received and when the petitioners appear
before the lower court. If any discharge petition is filed by the
petitioners raising the contentions raised in this Crl.M.C, the learned
Magistrate will consider the same, at the appropriate stage, in
accordance with law.
With the above observation, this Crl.M.C is disposed of.
sd/-
P.V.KUNHIKRISHNAN
JUDGE
das
PETITIONER ANNEXURES
ANNEXURE A2 THE TRUE COPY OF THE ORDER IN I.A.NO 1
OF 2021 IN O.S.NO 443 OF 2021 PASSED BY
THE HON'BLE MUNSIFF'S COURT,
KOTTARAKKARA DATED 23.12.2021
ANNEXURE A3 THE TRUE COPY OF THE POSTER EVIDENCING
THE STATUS OF THE 2ND RESPONDENT OF THE
RIVAL SOCIETY
