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Dr P. Nirmala vs The Tahsildar (Lr)
2023 Latest Caselaw 12519 Ker

Citation : 2023 Latest Caselaw 12519 Ker
Judgement Date : 22 November, 2023

Kerala High Court

Dr P. Nirmala vs The Tahsildar (Lr) on 22 November, 2023

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                                   1945
                      WP(C) NO. 37510 OF 2023
PETITIONER
:

            DR P. NIRMALA
            AGED 63 YEARS
            W/O S.SREEKUMAR PADINJARETHOTTATHU HOUSE,
            SREEKANDATHU ROAD NOW RESIDING AT SHINIL VILLA ,
            OPPOSITE MG MANSION APARTMENT ST JAMES ROAD,
            JANATHA , VYTTILLA P.O, ERNAKULAM DISTRICT ., PIN -
            682019
            BY ADVS.
            P.K.SOYUZ
            E.V.BABYCHAN

RESPONDENTS:

      1      THE TAHSILDAR (LR)
             TALUK OFFICE, KANAYANNOOR , ERNAKULAM P.O,
             ERNAKULAM DISTRICT., PIN - 682011
      2      THE VILLAGE OFFICER
             POONITHURA VILLAGE VILLAGE OFFICE, VYTTILA P.O
             ERNAKULAM DISTRICT ., PIN - 682019
OTHER PRESENT:

            GP - SYAMANTHAK B.S.


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    22.11.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C). No.37510 of 2023      :2:




                            VIJU ABRAHAM, J.
         --     -- -- -- -- -- -- -- -- -- -- -- --
                       W.P.(C) No.37510 of 2023
         --     -- -- -- -- -- -- -- -- -- -- -- --
                Dated this the 22nd day of November, 2023

                             JUDGMENT

In view of the subsequent development, the learned counsel

for the petitioner submits that no further orders are required in

this writ petition.

The above said submission is recorded and the writ petition is

closed accordingly.

Sd/-

VIJU ABRAHAM JUDGE sm/

APPENDIX OF WP(C) 37510/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE ORDER NO. 6686/2023 DATED 11.10.2023 ISSUED BY RDO FORT KOCHI Exhibit P2 A TRUE COPY OF THE ORDER NO. 6685/2023 DATED 11.10.2023 ISSUED BY RDO FORT KOCHI Exhibit P3 A TRUE COPY OF THE GOVERNMENT ORDER G.O (ORD) 2886/2023 /RD DATED 05.08.2023 ISSUED BY THE REVENUE DEPARTMENT Exhibit P4 A TRUE COPY OF THE LETTER NO. LR/ 7434 / 2023 - LR (A4) DATED 10.09.2023 ISSUED BY THE COMMISSIONER OF LAND REVENUE, TRIVANDRUM

 
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