Kerala High Court
St. Mary’S College Manarcaud vs State Of Kerala on 22 November, 2023
Author: T.R.Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA, 1945
WP(C) NO. 13260 OF 2023
PETITIONERS:
1 ST. MARY'S COLLEGE MANARCAUD
REPRESENTED BY THE MANAGER, MANARCAUD, MALAM P.O.,
KOTTAYAM, PIN - 686019
2 PRINCE ELIAS, MANAGER
AGED 60 YEARS
ST. MARY'S COLLEGE, MALAM, RESIDING AT
PAZHAYADATHUVAYALIL HOUSE, MALAM P.O, MANARCAD,
KOTTAYAM, PIN - 686019
BY ADVS.
ACHUTH KYLAS
SREEDEVI KYLASANATH
R.MAHESH MENON
SACHIN.P.K
VARGHESE XAVIER
ANANTHU R.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, HIGHER EDUCATION
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, 6TH
FLOOR, VIKAS BHAVAN, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695033
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
NEAR FIRE AND RESCUE STATION, VAYASKARAKUNNU, PALACE
ROAD, KOTTAYAM, PIN - 686001
4 MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR, PRIYADARSINI HILLS,
ATHIRAMPUZHA, KOTTAYAM DISTRICT, PIN - 686560
WP(C) NO. 13260 OF 2023 2
BY ADVS.
SRI. P.K. SURESH KUMAR. SR.
SRI. N.N. SUGUNAPALAN. SR
SRI. VENUGOPAL. GP
SHRI.SURIN GEORGE IPE, SC,
SANTHARAM.P
PRASANTH SUGATHAN
P.G.GOKULNATH
REKHA ARAVIND
VARSHA BHASKAR
ANUPAMA SIBI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.11.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 13260 OF 2023 3
T.R. RAVI, J.
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W.P.(C)No.13260 of 2023
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Dated this the 22nd day of November, 2023
JUDGMENT
In view of the directions issued in W.P(C).No.16981 of
2023, no orders are required in this case.
The writ petition is closed.
Sd/-
T.R.RAVI
JUDGE
LEK
APPENDIX OF WP(C) 13260/2023
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF THE ORDER DATED 09.11.2017
OF 2ND RESPONDENT.
Exhibit P-2 TRUE COPY OF THE AMENDED BYELAW,
CERTIFIED BY DISTRICT REGISTRAR.
Exhibit P-3 TRUE COPY OF JUDGMENT OF THE HONOURABLE
HIGH COURT OF KERALA IN W.P.(C). NO.
14977/2020 DATED 26.08.2020
Exhibit P-3(a) THE TRUE COPY OF THE JUDGMENT OF THE
HONOURABLE HIGH COURT OF KERALA IN W.A.
Exhibit P-4 TRUE COPY OF THE COMMUNICATION DATED
05.11.2020 OF THE SECRETARY, ST. MARY'S
JACOBITE SYRIAN CHARITABLE AND
EDUCATIONAL SOCIETY
Exhibit P-4(a) TRUE COPY OF THE COMMUNICATION DATED
05.11.2020 OF THE THEN MANAGER TO THE 4TH
RESPONDENT, MAHATMA GANDHI UNIVERSITY
Exhibit P-5 TRUE COPY OF THE CONSOLIDATED STATEMENT
OF WORKLOAD AND FIXATION OF STAFF
STRENGTH PROPOSED BY THE ADALATH
COMMITTEE ON THE BASIS OF WORKLOAD
ADALATH 2018
Exhibit P-6 TRUE COPY OF THE COMMUNICATION DATED
21.06.2021 ISSUED BY THE PETITIONERS TO
THE 2ND RESPONDENT
Exhibit P-7 THE TRUE COPY OF THE JUDGMENT OF THE
HONOURABLE HIGH COURT OF KERALA IN W.P.
(C) NO. 12973/2021 DATED 17.11.2021
Exhibit P-8 THE TRUE COPY OF THE ORDER BEARING NUMBER
E1/23339/2020/DCE THIRUVANATHAPURAM
ISSUED BY 2ND RESPONDENT DATED 20.07.2022
Exhibit P-8(a) TRUE COPY OF THE ORDER DATED 19.08.2022
Exhibit P-9 TRUE COPY OF THE JUDGMENT DATED 18.1.2023
IN W.P. (C). 40574/ 2022
Exhibit P-10 THE TRUE COPY OF THE JUDGMENT OF THE
HONOURABLE HIGH COURT OF KERALA IN W. P.
(C). NO. 27154 OF 2022
Exhibit P-11 TRUE COPY OF THE ORDER DATED 21.02.2023
ISSUED BY THE 2ND RESPONDENT
Exhibit P-11(a) TRUE COPY OF THE ORDER DATED 24.02.2023
ISSUED BY THE 1ST RESPONDENT
Exhibit P-12 TRUE COPY OF THE RELEVANT PAPER
PUBLICATION IN TWO LEADING MALAYALAM NEWS
PAPERS (5 EDITIONS EACH), ONE NATIONAL
ENGLISH DAILY AND IN UNIVERSITY NEWS
WEEKLY
Exhibit P-13 TRUE COPY OF THE COMMUNICATION DATED
08.03.2023 ISSUED BY THE 2ND RESPONDENT
Exhibit P-13(a) TRUE COPY OF THE COMMUNICATION DATED
12.03.2023 BY 1ST RESPONDENT
Exhibit P-14 TRUE COPY OF THE REPRESENTATION DATED
11.03.2023 SUBMITTED BY THE 1ST
PETITIONER RECEIVED ON 13.03.2023
Exhibit P-15 THE TRUE COPY OF THE JUDGMENT DATED
06.02.2023 BY PRINCIPAL MUNSIFF COURT
RESPONDENT EXHIBITS
Exhibit R5 (a) TRUE COPY OF THE CERTIFICATE DATED
28.05.2003 ISSUED BY REGISTRAR UNDER ACT
XII OF 1955
Exhibit R5 (b) TRUE COPY OF THE BYE-LAW NIL DATED UNDER
WHICH THE SOCIETY WAS FORMED AND
REGISTERED WITH THE REGISTRAR
Exhibit R5 (c) TRUE COPY OF THE JUDGMENT
DATED18.01.2023INW.P(C)NO.28588/2022
Exhibit R5 (d) TRUECOPYOFTHEPAPERPUBLICATION
ISSUEDINMALAYALAMANORAMADAILYDATED
26.02.2023
Exhibit R5 (e) TRUE COPY OF THE PROPOSAL LETTER DATED
21/2/2023 BY THE 2ND RESPONDENT
Exhibit R5 (f) TRUE COPY OF THE NOMINATION ORDER DATED
24/02/2023 ISSUED BY THE 1ST RESPONDENT
Exhibit R5 (g) TRUE COPY OF THE LETTER DATED 07.07.2022
ISSUED TO THE REGISTRAR (GENERAL)
KOTTAYAM
Exhibit R5 (h) TRUE COPY OF THE LETTER DATED 08.07.2022
ISSUED TO THE REGISTRAR, M.G.
UNIVERSITY,KOTTAYAM
Exhibit R5 (i) TRUE COPY OF LETTER DATED 20.07.2022
ISSUED TO THE VICE CHANCELLOR, M.G.
UNIVERSITY,KOTTAYAM
