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Laly Philip vs Thannithode Grama Panchayat
2023 Latest Caselaw 11855 Ker

Citation : 2023 Latest Caselaw 11855 Ker
Judgement Date : 16 November, 2023

Kerala High Court
Laly Philip vs Thannithode Grama Panchayat on 16 November, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   THURSDAY, THE 16TH DAY OF NOVEMBER 2023 / 25TH KARTHIKA, 1945
                        WP(C) NO. 37878 OF 2023
PETITIONER :

          LALY PHILIP,
          AGED 70 YEARS,
          W/O. LATE P.V PHILIP, PADINJATTINKARA BETHEL,
          THUMPAMON THAZHAM P.O, MEZHUVELI,
          PATHANAMTHITTA, PIN - 689 625

          BY ADVS.
          BOBY THOMAS
          WINSTON K.V



RESPONDENTS :

    1     THANNITHODE GRAMA PANCHAYAT
          REPRESENTED BY ITS SECRETARY, THANNITHODE,
          PATHANAMTHITTA DISTRICT, PIN - 689 699

    2     THE SECRETARY
          THANNITHODE GRAMA PANCHAYAT, THANNITHODE,
          PATHANAMTHITTA DISTRICT, PIN - 689 699



          SRI.E.M.MURUGAN, SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.11.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 37878 OF 2023
                                         2

                    BECHU KURIAN THOMAS, J.
                      =-=-=-=-=-=-=-=-=-=-=-=-=
                       W.P.(C) No.37878 of 2023
                      -=-=-=-=-=-=-=-=-=-=-=-=
               Dated this the 16th day of November, 2023


                                  JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw

this writ petition with liberty to file a fresh writ petition.

Reserving the aforesaid liberty, this writ petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM

 
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