Jacob.P.A vs The Superintendent Of Police
2023 Latest Caselaw 5996 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
    WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                       WP(C) NO. 14776 OF 2023
PETITIONERS:

    1     JACOB.P.A, AGED 58 YEARS
          S/O ABRAHAM, PADALUNKAL HOUSE, AALADY,
          K CHAPATH P.O, IDUKKI DISTRICT, PIN - 685584
    2     THOMAS THOMAS, AGED 52 YEARS
          S/O THOMAS, AZHAKUMPARAMBIL, MARYKULAM,
          AYYAPPANCOIL P.O, IDUKKI DISTRICT, PIN - 685507

          BY ADVS.
          T.A.UNNIKRISHNAN
          K.K.AKHIL
          T. SREELAKSHMI UNNIKRISHNAN
RESPONDENTS:

    1     THE SUPERINTENDENT OF POLICE
          IDUKKI DISTRICT, PIN - 685584
    2     THE STATION HOUSE OFFICER
          UPPUTHARA POLICE STATION,
          IDUKKI DISTRICT, PIN - 685505
    3     THE RETURNING OFFICER FOR THE CONDUCT OF ELECTION TO
          THE BOARD OF DIRECTORS OF AYYAPPANCOIL SERVICE CO-
          OPERATIVE BANK LTD, NO.3558
          AYYAPPANCOIL P.O, IDUKKI DISTRICT, PIN - 685507
    4     THE STATE CO-OPERATIVE ELECTION COMMISSION
          3RD FLOOR, CO BANK TOWERS,
          VIKAS BHAVAN P.O, THIRUVANANTHAPURAM,
          REPRESENTED BY ITS SECRETARY, PIN - 695033
    5     LOCAL COMMITTEE SECRETARY CPI(M)
          MARYKULAM LOCAL COMMITTEE, AYYAPPANCOIL,
          IDUKKI DISTRICT, PIN - 685507

          SRI.RAJEEV JYOTHISH GEORGE, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.14776 of 2023

                               2




                            JUDGMENT

Dated this the 24th day of May, 2023

Counsel for the petitioners submits that the petitioners

do not want to prosecute the writ petition.

Accordingly, the writ petition is dismissed as not

pressed.

Sd/-

N.NAGARESH JUDGE spk