Maimu vs Biju C
2023 Latest Caselaw 5987 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                        CON.CASE(C) NO. 575 OF 2023
    AGAINST THE JUDGMENT DATED 16.01.2023 IN WP(C) 37544/2022
PETITIONER/PETITIONER:

             MAIMU, AGED 52 YEARS
             W/O. KASIM HAJI, SARVATHINTAVIDA,
             BEACH ROAD, VADAKARA, KOZHIKODE - 673 103,
             REPRESENTED BY HER SON AND POWER OF ATTORNEY HOLDER
             AFSAL S, S/O. KAREEM, AGED 37 YEARS,
             SARVATHINTAVIDA, BEACH ROAD, VADAKARA,
             KOZHIKODE, PIN - 673103

             BY ADVS.
             P.LAKSHMI
             BABU KARUKAPADATH
             M.A.VAHEEDA BABU
             P.U.VINOD KUMAR
             ARYA RAGHUNATH
             VAISAKHI V.
             T.M.MUHAMMED MUSTHAQ
             AJWIN P LALSON
             KARUKAPADATH WAZIM BABU
             AYSHA E.M.



RESPONDENT/1ST RESPONDENT:

             BIJU C
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             THE REVENUE DIVISIONAL OFFICER/SUB COLLECTOR,
             REVENUE DIVISIONAL OFFICE, VADAKARA,
             KOZHIKODE, KERALA, PIN - 673101
             R BY GP SRI.K.M.FAISAL


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 575 OF 2023   :2:




                        JUDGMENT

It is submitted by the learned counsel on both sides

that an order has been passed by the respondent pursuant

to the direction of this Court in Annexure-A judgment dated

16.01.2023. Recording the said submission, the contempt of

court case stands closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

APPENDIX PETITIONER ANNEXURES

AnnexureA CERTIFIED COPY OF THE JUDGMENT DATED 16/01/2023 IN W.P.(C) NO. 37544/2022 OF THIS HON'BLE COURT

Annexure B A TRUE COPY OF THE RECEIPT FROM THE OFFICE OF THE RESPONDENT ENDORSING THE ACCEPTANCE OF ANNEXURE A JUDGMENT ON 24/01/2023