Lathika vs Elookkara Pulloorpilly Sree ...
2023 Latest Caselaw 5979 Ker

RSA No.791/2020                               1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
             Wednesday, the 24th day of May 2023 /3rd Jyaishta, 1945
                       IA.NO.1/2020 IN RSA NO. 791 OF 2020
                 AS 2/2019 OF ADDITIONAL SUB COURT,NORTH PARAVUR
                   OS 407/2011 OF MUNSIFF COURT, NORTH PARAVUR
   PETITIONERS/APPELLANTS:

          1.LATHIKA, AGED 59 YEARS, D/O.BHASKARA MENON, NAYITTAMPILLY HOUSE,
          ELOOKKARA DESOM, MUPPATHADAM P.O., KODUNGALLOOR VILLAGE NOW RESIDING
          AT HOUSE NO.5/6, ALUVA MUNICIPALITY, THOTTAKKATTUKARA, ALUVA WEST
          VILLAGE.

          And others

   RESPONDENTS/RESPONDENTS:

          1.ELOOKKARA PULLOORPILLY SREE MOOKAMBIKA DEVI TEMPLE, ELOOKKARA
          DESOM,KADUNGALOOR VILLAGE REPRESENTED BY.

          2.P.V.RAJAN,AGED 42 YEARS,S/O VASUDEVAN NAIR,VEKKADA
          HOUSE, ELOOKKARA DESOM,KADUNGALLOOR VILLAGE,PARAVUR TALUK.

          And others

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the judgment
   and decree in OS.No.407 of 2011 dated 16.01.2017 on the files of Munsiff's
   Court,North Paravur (as decreed in judgment dated 15.01.2020 in AS.No.2 of
   2019 on the files of Additional Sub Judge, North Paravur, pending disposal
   of this Regular Second Appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 29.11.2022 and upon hearing the arguments of
   SRI.K.S.BHARATHAN, SRI.ALPHIN ANTONY, SRI.AADITHYAN S.MANNALI, SRI.VISAKH
   ANTONY, SRI.ABEL ANTONY, SRI.CHRISTINE MATHEW, Advocates for the
   petitioners and of SRI.S.ANANTHAKRISHNAN, Advocate for R2 and of
   SRI.K.MOHANAKANNAN, SMT.M.A.ZOHRA, Advocates for R3, the court passed the
   following:
                                      ORDER

Interim order extended by two months.

Sd/- T.R.RAVI, JUDGE

24-05-2023 /True Copy/ Assistant Registrar