Raj Kumar M.R vs District Collector
2023 Latest Caselaw 5978 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                   WP(C) NO. 36541 OF 2022
PETITIONER:

          RAJ KUMAR M.R
          AGED 61 YEARS
          S/O. RAMACHANDRAN, CC7/1124, KAPPALANDIMUKK,
          MATTANCHERY P.O., KOCHI- 682002.
          BY ADVS.
          DINESH R.SHENOY
          EBIN MATHEW
          P.ROHIT PREMANANDAN SHENOY
          JOMOL PIUS
          SAMBHU NARAYANAN S.
          SILESH S. PRABHU

RESPONDENTS:

    1     DISTRICT COLLECTOR
          ERNAKULAM, COLLECTORATE, CIVIL STATION,
          KAKKANAD, PIN 682 030.
    2     CITY RATIONING OFFICER,
          CITY RATIONING OFFICE, NORTH SHOPPING COMPLEX,
          NO.41/1717, NORTH RAILWAY STATION ROAD, NORTH
          P.O., ERANAKULAM-682018.
    3     THE DISTRICT SUPPLY OFFICER,
          CIVIL STATION, KAKKANAD, KAKKANAD P.O.,
          ERANAKULAM DISTRICT PIN-682030.
          ADV.SYAMANTHAK, GP


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.36541/2022

                                  2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                   W.P.(C).No.36541 of 2022
             ----------------------------------------------
            Dated this the 24th day of May, 2023


                           JUDGMENT

In the light of the judgment dated 24.05.2023 in W.P.

(C). No.41756 of 2022, no orders are necessary in this

writ petition. Hence this writ petition is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE WP(C).No.36541/2022

APPENDIX OF WP(C) 36541/2022

PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY DATED 21.3.2022 ISSUED BY THE OF ORDER BEARING NUMBER A2- 232/2022 2ND RESPONDENT.

Exhibit P2 TRUE PHOTOCOPY OF ORDER DATED 30/3/2022 IN CMP.NO.351/2022 IN CRIME NO.295/2022, MATTANCHERY POLICE STATION, PASSED BY THE JUDICIAL FIRST CLASS MAGISTRATE, MATTANCHERY. Exhibit P3 TRUE PHOTOCOPY OF REPRESENTATION SUBMITTED BY PETITIONER TO THE 2ND RESPONDENT DATED 27.10.22.