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Biju John vs Noel Noble
2023 Latest Caselaw 5974 Ker

Citation : 2023 Latest Caselaw 5974 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Biju John vs Noel Noble on 24 May, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT
                   THE HONOURABLE MR. JUSTICE P.SOMARAJAN
          Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                           OP(C) NO. 722 OF 2023

              EP 52/2021 IN OS 182/2016 OF MUNSIFF COURT, PALA

PETITIONER/ JUDGMENT DEBTOR:

     BIJU JOHN, AGED 51 YEARS, S/O JOHN, THEKKEDATHU HOUSE, KIDANGOOR
     SOUTH P.O., KOODALLOOR KARA, KIDANGOOR VILLAGE, MEENACHIL TALUK,
     KOTTAYAM DISTRICT, PIN - 686572

RESPONDENT/ PETITIONER/ DECREE HOLDER:

     NOEL NOBLE, AGED 35 YEARS, S/O LATE NOBLE, INJIPPARAMBIL HOUSE,
     KIDANGOOR VILLAGE, KOODALLOOR KARA, MEENACHIL TALUK, KOTTAYAM
     DISTRICT, PIN - 686572



      Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to pass
an interim stay of Exhibit P2 order dated 28-02-2023 in EP 52/2021 in O.S No.
182/2016 before the Munsiff Court, Pala.

     This petition again coming on for admission upon perusing the
petition and the affidavit filed in support of OP(C) and this court's
order dated 22.03.2023 and upon hearing the arguments of SRI. SURIN GEORGE
IPE, Advocate for the petitioner, the court passed the following:



                                                                     (P.T.O)
                         P.SOMARAJAN, J.
                 ----------------------------
                       OP(C)No.722/2023
                ------------------------------
             Dated this the 24th day of May, 2023

                                  O R D E R

The Registry is directed to call for a report

from the village office, Kidangoor, with respect to

the addressee, the respondent and to report whether

such an addressee is there. At the same time, the

petitioner is allowed to take fresh steps by

registered post. Post on 16/06/2023.

Interim order is extended till 16/06/2023.

Sd/-

P.SOMARAJAN JUDGE

rkr-24/05/23

24-05-2023 /True Copy/ Assistant Registrar

 
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