Sulochana vs Special Tahsildar ...
2023 Latest Caselaw 5971 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                        WP(C) NO. 16451 OF 2023
PETITIONER/S:

          SULOCHANA,
          AGED 63 YEARS
          W/O.LATE.CHANDRAN, PALAKKOD, MATHUR, MATHUR-I VIIIAGE,
          ALATHUR, PALAKKAD., PIN - 678571
          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT/S:

          SPECIAL TAHSILDAR (L.R),
          OFFICE OF THE SPECIAL TAHSILDAR (LR), MINI CIVIL
          STATION, OTTAPALAM, PATTAMBI, PALAKKAD, PIN - 679104
          SMT. PREETHA K.K, SR. GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16451 OF 2023           2



                               JUDGMENT

The petitioner is a senior citizen, who seeks early

disposal of S.M.No.585/2023 pending before the respondent.

This Court had already issued directions regarding disposal

of such matters in WP(C.) No.28398 of 2017 and in WP(C)

No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.585/2023 and

dispose of the same within six months from the date of

receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 16451/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.585/2023 ISSUED BY THE RESPONDENT DATED 30.03.2023 Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.6043 8659 1657 OF THE PETITIONER