Moytheenkutty vs Special Tahsildar (L.R)
2023 Latest Caselaw 5970 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                        WP(C) NO. 16395 OF 2023
PETITIONER/S:

          MOYTHEENKUTTY
          AGED 66 YEARS
          S/O.MOHAMMED, THOTTUNGAL KEEZHVEETTIL, CHERUKUTANGAD,
          PATTAMBI VILLAGE, PATTAMBI, PALAKKAD, PIN - 679305
          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT/S:

          SPECIAL TAHSILDAR (L.R)
          OFFICE OF THE SPECIAL TAHSILDAR (L.R), MINI CIVIL
          STATION, OTTAPALAM, PATTAMBI, PALAKKAD, PIN - 679104
          SMT. PREETHA K.K, SR. GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16395 OF 2023              2



                               JUDGMENT

The petitioner is a senior citizen, who seeks early

disposal of S.M.No.180/2023 pending before the respondent.

This Court had already issued directions regarding disposal

of such matters in WP(C.) No.28398 of 2017 and in WP(C)

No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.180/2023 and

dispose of the same within six months from the date of

receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 16395/2023

PETITIONER EXHIBITS Exhibit.P1 TRUE COPY OF THE RECEIPT IN S.M.NO.180/2023 ISSUED BY THE RESPONDENT DATED 01.02.2023 Exhibit.P2 TRUE COPY OF THE AADHAAR CARD NO.4026 6088 3968 OF THE PETITIONER