Thiruvananthapuram Service ... vs District Treasury Officer
2023 Latest Caselaw 5961 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                       WP(C) NO. 12145 OF 2023
PETITIONER:

          THIRUVANANTHAPURAM SERVICE CO-OPERATIVE
          BANK LTD. NO.T-131, PRESS ROAD,
          THIRUVANANTHAPURAM - 695 001,
          REPRESENTED BY ITS SECRETARY V.S.RAMESH, AGED 56 YEARS,
          S/O.SREEDHARAN NAIR, RESIDING AT LEKSHMI, TRA.58,
          VALIYARA, CHIRANYINKIL, THIRUVANANTHAPURAM.

          BY ADVS.
          D.SAJEEV
          LIGEY ANTONY


RESPONDENTS:

    1     DISTRICT TREASURY OFFICER,
          DISTRICT TREASURY, STATUE, THIRUVANANTHAPURAM,
          THIRUVANANTHAPURAM, PIN - 695 001.

    2     SOMASEKHARAN T.,
          MEMBER NO. C.19714, NGO QUARTERS, 29/303,
          RAJEEV NAGAR MELARANOOR, KARAMANA P.O,
          THIRUVANANTHAPURAM - 695 002.

          BY SMT.C.S.SHEEJA, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12145 OF 2023
                                  2

                            JUDGMENT

The learned counsel for the petitioner submits that the 2 nd

respondent is no more.

In the light of the submission made by the learned counsel

for the petitioner, this writ petition is closed leaving it open to the

petitioner to pursue all legal remedies.

Sd/-

GOPINATH P.

JUDGE DK