The Assistant Commissioner vs M/S. Menezes Cosmetics Private ...
2023 Latest Caselaw 5947 Ker

Citation : 2023 Latest Caselaw 5947 Ker
Judgement Date : 24 May, 2023

Kerala High Court

The Assistant Commissioner vs M/S. Menezes Cosmetics Private ... on 24 May, 2023

IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
WA NO. 1283 OF 2017
(AGAINST THE JUDGMENT DATED 13.12.2016 IN WPC 29168/2016 OF THIS COURT)
APPELLANTS/RESPONDENTS IN THE W.P(C):

1. THE ASSISTANT COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES,SPECIAL
CIRCLE-III,COMMERCIAL TAX COMPLEX, ERNAKULAM,COCHIN 682 016.
2. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO
GOVERNMENT,TAXES DEPARTMENT,SECRETARIAT,THIRUVANANTHAPURAM 695 001.

BY.GOVERNMENT PLEADER

RESPONDENT/PETITIONER IN THE WP(C):

M/S. MENEZES COSMETICS PRIVATE LIMITED, 27/2145,C/O. M/S. COCHIN
MARKETERS,ANANTHUEUTHY CHIRA ROAD,KADANANTHARA, ERNAKULAM,
REPRESENTED BY ITS DIRECTORMR. EERIC BOSCO MENEZES

Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment in W.P(C)No.29168/2016 dated
13.12.2016, pending disposal of the above Writ Appeal.
This Writ Appeal coming on for orders on 24.05.2023, upon perusing
the appeal memorandum, the court passed the following:
A.K.JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P, JJ.
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W.A.1283 of 2017
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Dated : 24th May, 2023

ORDER

A.K.Jayasankaran Nambiar, J.

Service not complete on R1. Government Pleader to take

steps to serve notice on R1.

Sd/-

A.K.JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P., JUDGE

Mrcs