Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smitha .R vs Dr. Byjubai T.P
2023 Latest Caselaw 5943 Ker

Citation : 2023 Latest Caselaw 5943 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Smitha .R vs Dr. Byjubai T.P on 24 May, 2023
Con.Case(C) No.143/2023                         1/3

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
          IA.NO.1/2023 IN CON.CASE(C) NO. 143 OF 2023(S) IN WP(C) 27808/2022

      APLLICANTS/PETITIONERS IN CON. CASE (C):


          1. SMITHA. R, LECTURER IN ELECTRONICS & COMMUNICATION ENGINEERING,
             N. S. S POLYTECHNIC COLLEGE, MANNAM NAGAR, PANDALAM,
             PATHANAMTHITTA, PIN - 689 501.
          2. ARYA J NAIR, LECTURER IN COMPUTER ENGINEERING, N.S.S. POLYTECHNIC
             COLLEGE, PANDALAM, PATHANAMTHITTA - 689 501.
          3. SANDHYA. S, LECTURER IN COMPUTER ENGINEERING, N.S.S. POLYTECHNIC
             COLLEGE, PANDALAM, PATHANAMTHITTA - 689 501.
          4. GANESH. J.G, LECTURER IN MECHANICAL ENGINEERING, N.S.S POLYTECHNIC
             COLLEGE, PANDALAM, PATHANAMTHITTA - 689 501.
          5. SREEKANTH. S, LECTURER IN MECHANICAL ENGINEERING, N.S.S
             POLYTECHNIC COLLEGE, PANDALAM, PATHANAMTHITTA - 689 501.
          6. HARISH KUMAR. V.C, LECTURER IN ELECTRICAL AND ELECTRONICS
             ENGINEERING, NSS POLYTECHNIC COLLEGE, MANNAMNAGAR P. O., PANDALAM,
             PATHANAMTHITTA - 689 501.
          7. MONILAL DAMODHARAN, LECTURER IN MECHANICAL ENGINEERING, S N
             POLYTECHNIC COLLEGE, KOTTIYAM P.O, KOLLAM - 691 571.
          8. SINDHU D K, LECTURER IN CIVIL ENGINEERING, SREE NARAYANA
             POLYTECHNIC COLLEGE, KOTTIYAM, KOLLAM - 691 571.
          9. AKHASH KUMAR K.S, LECTURER IN ELECTRICAL ENGINEERING, SREE
             NARAYANA POLYTECHNIC COLLEGE, KOTTIYAM, KOLLAM - 691 571.

      RESPONDENT/RESPONDENT IN CON. CASE (C):

                DR. BYJUBAI T.P, THE DIRECTOR OF TECHNICAL EDUCATION (IN CHARGE),

                DIRECTORATE OF TECHNICAL EDUCATION, PADMA VILASOM ROAD,

                FORT P.O, THIRUVANANTHAPURAM - 695 023.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to rehear Contempt
   Case (C) No.143 of 2023, in the interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 16/02/2023 and upon hearing the arguments of M/S. P.NANDAKUMAR,
   AMRUTHA SANJEEV, VIVEK VIJAYAKUMAR & RIYA TOMY, Advocates for the
   petitioners in IA/COC and of GOVERNMENT PLEADER for the respondent in
   IA/COC, the court passed the following:

                                                                          P.T.O.
 Con.Case(C) No.143/2023                      2/3




                                          ORDER

The learned Government Pleader submits that Annexure A3 order has now been issued and that therefore this I.A. is no longer relevant.

Smt.Amrutha Sanjeev, learned counsel for the petitioners, however submits that the afore order is in violation of the directions of this Court.

I notice from the judgment that I had only ordered the respondent to take up Exhibits P9 to P17 representations and dispose it of as per law.

Obviously therefore, if the petitioners have any cause against the contents of the said order, they will have to challenge it appropriately.

This I.A is, therefore, closed with the afore liberty reserved to the petitioners.

Sd/- DEVAN RAMACHANDRAN JUDGE

ANNEXURE A3: COPY OF PROCEEDINGS DATED 01/03/2023 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM.

EXHIBIT P9: TRUE COPY OF THE REPRESENTATION DATED 11/07/2022 SUBMITTED BY THE 1ST PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P10 : TRUE COPY OF THE REPRESENTATION DATED 13/07/2022 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P11: TRUE COPY OF THE REPRESENTATION DATED 13/07/2022 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P12: TRUE COPY OF THE REPRESENTATION DATED 13/07/2022 SUBMITTED BY THE 4TH PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P13: TRUE COPY OF THE REPRESENTATION DATED 13/07/2022 SUBMITTED BY THE 5TH PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P14: TRUE COPY OF THE REPRESENTATION DATED 13/07/2022 SUBMITTED BY THE 6TH PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P15: TRUE COPY OF THE REPRESENTATION DATED 14/07/2022 SUBMITTED BY THE 7TH PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P16:        TRUE COPY OF THE REPRESENTATION DATED 14/07/2022 SUBMITTED BY THE
 Con.Case(C) No.143/2023                    3/3

8TH PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P17: TRUE COPY OF THE REPRESENTATION DATED 15/07/2022 SUBMITTED BY THE 9TH PETITIONER BEFORE THE 2ND RESPONDENT.

24-05-2023                   /True Copy/                           Assistant Registrar
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter