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Varghese Chacko vs Divakaran
2023 Latest Caselaw 5919 Ker

Citation : 2023 Latest Caselaw 5919 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Varghese Chacko vs Divakaran on 24 May, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                          OP(C) NO. 688 OF 2023
              OS 60/2019 OF PRINCIPAL SUB COURT,IRINJALAKUDA


PETITIONERS/PLAINTIFFS:

     1       VARGHESE CHACKO,
             AGED 66 YEARS,
             BUSINESS, S/O A. M VARGHESE,
             RESIDING AT ACHANARIL HOUSE,
             HOUSE NO. 3742, LAKE VIEW,
             CHILAVANNOOR ROAD, KADAVANTHARA DESOM,
             KADAVANTHARA P. O, ELAMKULAM VILLAGE,
             KANAYANNUR TALUK,
             ERNAKULAM DISTRICT, PIN - 682020
     2       VARGHESE MATHEW
             AGED 68 YEARS
             BUSINESS, S/O A. M VARGHESE,
             RESIDING AT ACHANARIL HOUSE,
             BINDHU NAGAR COLONY,
             MULAMKUZHA DESOM, NATTAKOM P. O,
             NATTAKOM VILLAGE, KOTTAYAM DISTRICT
             REPRESENTED BY HIS BROTHER AND POWER HOLDER AGENT VARGHESE
             CHACKO, AGED 63 YEARS,
             BUSINESS, S/O A. M VARGHESE,
             RESIDING AT ACHANARIL HOUSE, HOUSE NO. 3742,
             LAKE VIEW, CHILAVANNOOR ROAD,
             KADAVANTHARA DESOM, KADAVANTHARA P. O,
             ELAMKULAM VILLAGE, KANAYANNUR TALUK,
             ERNAKULAM DISTRICT, PIN - 682020

             BY ADVS.
             C.S.MANU
             DILU JOSEPH
             C.A.ANUPAMAN
             T.B.SIVAPRASAD
             C.Y.VIJAY KUMAR
             MANJU E.R.
             ANANDHU SATHEESH
             ALINT JOSEPH
     OP(C) NO. 688 OF 2023

                                 2


RESPONDENTS/DEFENDANTS:

    1      DIVAKARAN
           AGED 73 YEARS
           AGRICULTURIST, S/O KUMARAN,
           PONOLY HOUSE, THAZHEKKAD DESOM,
           KALLETTUMKARA P. O, THAZHEKKAD VILLAGE,
           CHALAKUDY TALUK, THRISSUR DISTRICT, PIN - 680683
    2      SARADA M. K
           AGED 53 YEARS
           HOUSE WIFE, W/O DIVAKARAN,
           PONOLY HOUSE, THAZHEKKAD DESOM,
           KALLETTUMKARA P. O, THAZHEKKAD VILLAGE, CHALAKUDY
           TALUK, THRISSUR DISTRICT, PIN - 680683
     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 24.05.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 688 OF 2023

                                 3




                          JUDGMENT

Heard the petitioner. Notice has already

been served to the respondents. None of the

respondents came up. The only remedy sought by

the petitioner is for speedy disposal of the

suit of the year 2019. It is also submitted that

steps have already been completed in the suit

except for the pre-trial steps. Hence, there

will be a direction to the trial court to

dispose of the suit within a time schedule of

four months from the next posting day. OP(C)

will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE rkr-24/05/23 OP(C) NO. 688 OF 2023

APPENDIX OF OP(C) 688/2023

PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE PLAINT DATED 25-3-2019 IN O.S.NO.60 OF 2019 FILED BY THE PETITIONERS BEFORE THE SUB-COURT, IRINJALAKKUDA Exhibit P-2 TRUE COPY OF THE WRITTEN STATEMENT DATED 25-

10-2019 FILED BY THE DEFENDANTS IN O.S.NO.60 OF 2019 ON THE FILES OF THE SUB-COURT, IRINJALAKKUDA RESPONDENT EXHIBITS NIL

TRUE COPY P.A.TO JUDGE

 
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