Muhammed Manzoor vs Vishnu Raj. P., Ias
2023 Latest Caselaw 5887 Ker

Con.Case(C) No.768/2023                     1/3

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                            THE HONOURABLE MR.JUSTICE N.NAGARESH
                 Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                    CON.CASE(C) NO. 768 OF 2023(S) IN WP(C) 33960/2022

   PETITIONER/WRIT PETITIONER:


           MUHAMMED MANZOOR, AGED 56 YEARS, S/O. ABDUL JABBAR,
           AARAMPULIKKAL HOUSE, KANGAZAH P.O.,
           CHANGANASSERY, KOTTAYAM - 686 541.

         BY ADV. SMT.ARYA UNNIKRISHNAN

   RESPONDENT/2ND RESPONDENT IN THE WRIT PETITION:


           VISHNU RAJ. P., IAS, THE REVENUE DIVISIONAL OFFICER,
           REVENUE DIVISIONAL OFFICE, K B JACOB ROAD,
           FORT KOCHI, ERNAKULAM - 682 001.


        This Contempt of court case (civil) having come up for orders on
   24.05.2023, the court on the same day passed the following:


                                                                     P.T.O.
 Con.Case(C) No.768/2023                            2/3




                                         N.NAGARESH,J
                                  ---------------------------------------
                                    Con.Case No.768 of 2023
                                                    in
                                   W.P.(C) No. 33960 of 2022
                                  --------------------------------------
                              Dated this the 24th day of May, 2023

                                              ORDER

The judgment in writ petition was delivered on

26.10.2022 directing the respondent to consider Ext.P3 application

and pass orders within four months. More than six months have

lapsed and no orders are passed.

Post the Contempt Case on 26.06.2023 on which date

the respondent shall file a compliance report, failing which the

respondent shall appear in person before this Court.

Sd/-

                                                                  N.NAGARESH
       AMR
                                                                     JUDGE




24-05-2023                           /True Copy/                                   Assistant Registrar
 Con.Case(C) No.768/2023                     3/3

APPENDIX OF CON.CASE(C) 768/2023 Exhibit P3 in WP(C) TRUE COPY OF THE APPLICATION UNDER FORM 5 BEFORE THE 2ND RESPONDENT DATED 16/09/2022.

24-05-2023 /True Copy/ Assistant Registrar