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Sree Vana Durga Bhadra Kali Devi ... vs State Of Kerala
2023 Latest Caselaw 5876 Ker

Citation : 2023 Latest Caselaw 5876 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Sree Vana Durga Bhadra Kali Devi ... vs State Of Kerala on 24 May, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
 WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                    WP(C) NO. 11226 OF 2023
PETITIONER:

         SREE VANA DURGA BHADRA KALI DEVI TEMPLE
         PUTHUKURICHI P.O.,
         THIRUVANANTHAPURAM,
         REPRESENTED BY THE PRESIDENT,
         G. RAVEENDRAN, AGE 68 YEARS,
         S/O GOVINDAN, S R BHAVAN,
         KADINAMKULAM, MUNDANCHIRA,
         PUTHUKURICHI P.O.,
         THIRUVANANTHAPURAM, PIN - 695303

         BY ADV V.P.PRASAD


RESPONDENTS:

    1    STATE OF KERALA
         REP. BY SECRETARY TO GOVERNMENT,
         HOME DEPARTMENT, SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001
    2    THE SUB DIVISIONAL MAGISTRATE
         T.C 21/308,COLLECTORATE ROAD,
         KUDAPPANAKKUNNU, PEROORKADA,
         THIRUVANANTHAPURAM, PIN - 695005
    3    THE DISTRICT POLICE CHIEF
         OFFICE OF DISTRICT POLICE CHIEF,
         UNIVERSITY OF KERALA SENETE HOUSE CAMPUS,
         PALAYAM, THIRUVANANTHAPURAM, PIN - 695033
    4    THE STATION HOUSE OFFICER
         KADINAMKULAM POLICE STATION,
         KADINAMKULAM P.O.,
         THIRUVANANTHAPURAM, PIN - 695303
    5    NORBERT SIMON
         S/O SIMON, HEMILA COTTAGE,
         PUTHUKURICHI P.O.,
         KADINAMKULAM,
         THIRUVANANTHAPURAM, PIN - 695303
 WP(C) No.11226 of 2023
                             :2 :


     6      ALFRED FERNANDEZ
            ALFRED FERNANDEZ,
            S/O NORBERT, DEFORDIL,
            PUTHUKURICHI P.O.,
            KADINAMKULAM,
            THIRUVANANTHAPURAM, PIN - 695303
     7      FATHER EGNASI RAJASEKHARAN
            ST. MICHELS FERONA CHRUCH,
            PUTHUKURICHI P.O.,
            THIRUVANANTHAPURAM, PIN - 695303

            BY ADVS.
            ADV. SABU S. (KALLARAMOOLA)
            LEEJOY MATHEW.V.(K/1005/2003)
            SINDHU MATHEW(S-1291)
            RAKESH LEO(K/1202/2019)
            GOPIKA ANIL(K/001716/2023)

            BY ADV.RAJEEV JYOTHISH GEORGE- G.P

     THIS WRIT PETITION (CIVIL) HAVING COME UP   FOR
ADMISSION ON 24.05.2023, THE COURT ON THE SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.11226 of 2023
                                :3 :




                         JUDGMENT

Dated this the 24th day of May, 2023

In view of the passage of time, the interim order

passed by this Court on 04.04.2023 has worked out and the

cause of action does not survive.

The writ petition is hence disposed of confirming the

interim order.

Sd/-

N. NAGARESH JUDGE

sss WP(C) No.11226 of 2023

APPENDIX OF WP(C) 11226/2023

PETITIONER'S EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE RELEVANT PORTION OF THE NOTICE DATED NIL PUBLISHED BY THE PETITIONER TEMPLE FESTIVAL COMMITTEE EXHIBIT P2 THE TRUE COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AND ITS ORDER OF THE 2ND RESPONDENT DATED 01/03/2017 EXHIBIT P3 THE TRUE COPY OF THE PETITION FILED BEFORE THE 4TH RESPONDENT DATED 21/03/2023 EXHIBIT P4 THE TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT ISSUED BY THE 4TH RESPONDENT DATED 21/03/2023

 
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