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Sunil Balan vs State Bank Of India And Another
2023 Latest Caselaw 5843 Ker

Citation : 2023 Latest Caselaw 5843 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Sunil Balan vs State Bank Of India And Another on 24 May, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                        WP(C) NO. 23708 OF 2011
PETITIONER/S:

          SUNIL BALAN
          AGED 30, SURABI, GARDEN LAND HILL PALACE,
          THRIPUNITHURA, KOCHI 682 301,, ERNAKULAM DISTRICT.

          BY ADVS.
          SRI.VARGHESE K.PAUL
          SRI.R.KRISHNAKUMAR CHERTHALA
          SRI.N.RAGHUNATH



RESPONDENT/S:

    1     STATE BANK OF INDIA AND ANOTHER
          GENERAL MANAGER, GENERAL RECRUTMENT & PROMOTION,
          DEPARTMENT, CORPORATION CENTRE, MUMBAI 400 051.

    2     DEPUTY GENERAL MANAGER
          SOUTH INDIAN BANK PERSONNEL DEPARTMENT, HEAD OFFICE,
          THRISSUR 680001.

    3     TAPAS SARKAR
          H.NO. 10/B, STREET NO.43, SECTOR -7, BHILAI,
          CHATTISGARTH- 490006.

    4     SANU K.S.
          SANU MANDIRAM, KARAYALATHUKONAM, VENKODE.P.O.
          THIRUVANANTHAPURAM - 695028

    5     VIRJIN JAWAHAR.T.
          5-84, S.M.STREET, PANDARAKADA, VILLUKURY(P.O.),
          KANYAKUMARI DISTRICT, TAMIL NADU - 629180.

    6     SACHIN TUKARAM GATFANE
          20, UDAY NAGAR, NEAR NEW SUBHEDAR LAY-QUT, NAGPUR -
          440024.

    7     VINEET VERMA
          213 B, SECTOR 19-1,URBAN ESTATE, KAITHAL, HARYANA -
          136027.
 WP(C) NO. 23708 OF 2011
                                       2

     8       VIJAY ANAND
             FLAT NO - 201, HARDER VIHAR APT, NEW CHITRAGUPT
             NAGAR, KANKARBAG, PATNA - 800020.

     9       UDIT KUMAR
             HOUSE NO - 1204/2, NAI ABUDD, KHANNA, DISTT:-
             LUDHIANA, PUNJAB - 141401.

     10      SANTHOSH. B.
             SREE BHAVAN, PULLAT LANE, DISTT- THRISSUR, KERALA-
             680022.

     11      RAJESH SINGH
             VIII, KOTIYA, PO: DUGHARA, URWA BAZAR, GORAKHPUR -
             273407.

     12      SHASHANK SHEKHAR SINGH
             S- 1/4 -46, RAJ RAJESHWARI NAGAR, GILAT BAZAR,
             VARANASI, UTTAR PRADESH - 221002.

     13      KAUSHAL PRASAD SHARMA
             S/O. RAJVEER SINGH. VILLAGE - POST - KENTHARI,
             TAHSIL - SAIP, DISTRICT - DHOLPUR, RAJASTHAN -
             328027.

     14      GINI O.V.ZACHARIAS
             FLAT NO.27, NAV-MILAN CHS, PENDSE NAGAR, ROAD NO.1,
             DOMBIVALI (EAST), DIST THANE - 421201.

     15      GAURAV SOBTI
             H.NO. 20 - A, MILAP NAGAR, HISAR ROAD, AMBALA CITY,
             HARYANA - 134003.

          BY ADVS.
          SRI.P.GOPAL, SC, SBI
          SRI.P.V.SURENDRANATH
          SRI.GEORGE VARGHESESCSOUTH INDIAN BAN




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   24.05.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 23708 OF 2011
                                  3

                          JUDGMENT

Learned counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition

is dismissed as infructuous.

Sd/-

sab                                        AMIT RAWAL
                                              JUDGE
 

 
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