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Nijo P.I vs The Commissioner For Entrance ...
2023 Latest Caselaw 5840 Ker

Citation : 2023 Latest Caselaw 5840 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Nijo P.I vs The Commissioner For Entrance ... on 24 May, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT
             THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
  WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                     WP(C) NO. 2656 OF 2015
PETITIONER/S:

            NIJO P.I.
            AGED 18 YEARS
            S/O P.P. IGNATIUS, WIN VILLA, TAGORE NAGAR,MANALI
            ROAD,KALMANDAPAM PALAKKAD-678 001

            BY ADVS.
            SRI.SAJAN VARGHEESE K.
            SRI.LIJU. M.P



RESPONDENT/S:

    1       THE COMMISSIONER FOR ENTRANCE EXAMINATION
            5TH FLOOR, HOUSING BOARD BUILDINGS SANTHI NAGAR,
            THIRUVANANTHAPURAM-695 001

    2       THE STATE OF KERALA
            REP. THE SECRETARY TO GOVERNMENT, BACKWARD
            COMMUNITIES DEVELOPMENT (A) DEPT. GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM-695 001

    3       THE TAHSILDAR PALAKKAD

            BY ADVS.
            GOVERNMENT PLEADER
            GOVERNMENT PLEADER

OTHER PRESENT:

            GP - JOBY JOSEPH

     THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION    ON   24.05.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WPC No. 2656 of 2015

                                           2



                            VIJU ABRAHAM, J
                       ........................................
                       W.P.(C)No. 2656 of 2015
                ..........................................................
                Dated this the 24th day of May, 2023


                                  JUDGMENT

The learned counsel for the petitioner submitted that this

writ petition has become infructuous.

Recording the said submission, this writ petition is

dismissed as infructuous.

Sd/-

VIJU ABRAHAM, JUDGE Dxy WPC No. 2656 of 2015

APPENDIX OF WP(C) 2656/2015

PETITIONER EXHIBITS

EXHIBIT P1: TRUE COPY OF THE INTER-CASTE MARRIAGE CERTIFICATE, ISSUED ON 15.1.2014

EXHIBIT P2: TRUE COPY OF THE CLAUS 5.4.2 OF THE PROSPECTUS -KEAM-2015

EXHIBIT P3: TRUE COPY OF G.O.(MS) NO.4/2015/ H.EDN. DATED 5.1.2015

EXHIBIT P4; TRUE COPY OF G.O.(P) NO. 1/2015 BCDD DATED 1.1.2015

EXHIBIT P5:TRUE COPY OF THE SALARY CERTIFICATE DATED 15.1.2015 ISSUED TO P.P. IGATIUS, THE FATHER IF THE PETITIONER

EXHIBITP6:TRUE COPY OF THE INCOME TAX RETURN 2014-2015, SUBMITTED BY P.P. INGATIUS, TH FATHER OF THE PETITIONER

EXHIBITP7: TRUE COPY OF THE SALARY SLIP DATED FOR DECEMBER 2014 ISSUED TO REENA K.F., THE MOTHER OF THE PETITIONER

EXHIBIT P8: TRUE COPY OF THE ACKNOWLEDGMENT ISSUED BY THE INCOME TAX AUTHORITIES TO REENA K.F. THE MOTHER OF THE PETITIONER

 
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