Anitha vs State Of Kerala
2023 Latest Caselaw 5799 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                        WP(C) NO. 9742 OF 2022
PETITIONERS:

    1     ANITHA
          AGED 30 YEARS
          KUNDALAKULAMBU, MUTHALAMADA, MUTHALAMADA P.O, PALAKKAD
          DISTRICT., PIN - 678507

    2     KANNAN
          AGED 45 YEARS
          KUNDALAKULAMBU, MUTHALAMADA, MUTHALAMADA P.O, PALAKKAD
          DISTRICT., PIN - 678507

    3     PARU
          AGED 53 YEARS
          KUNDALAKULAMBU, MUTHALAMADA, MUTHALAMADA P.O, PALAKKAD
          DISTRICT., PIN - 678507

          BY ADVS.
          JACOB SEBASTIAN
          K.V.WINSTON
          ANU JACOB



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF
          SCHEDULED CASTES AND SCHEDULED TRIBES, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM DISTRICT., PIN - 695001

    2     2. THE REVENUE DIVISIONAL OFFICER PALAKKAD
          OFFICE OF THE REVENUE DIVISIONAL OFFICER PALAKKAD,
          PALAKKAD DISTRICT., PIN - 678001

    3     THE TAHSILDAR CHITTUR
          TALUK OFFICE, CHITTUR P.O, PALAKKAD DISTRICT., PIN -
          678101

    4     THE TRIBAL OFFICER CHITTUR
          TRIBAL OFFICE CHITTUR, CHITTUR P.O, PALAKKAD DISTRICT.,
          PIN - 678101
 W.P.(C).No.9742 of 2022

                                  2

     5       RASOOL
             KUNDALAKULAMBU, MUTHALAMADA, MUTHALAMADA P.O,
             PALAKKAD DISTRICT., PIN - 678507

     6       6. MUTHALAMADA GRAMA PANCHAYAT
             PANCHAYAT OFFICE, MUTHALAMADA P.O, PALAKKAD
             DISTRICT., PIN - 678507

     7       THE VILLAGE OFFICER
             MUTHALAMADA-I VILLAGE, CHITTUR TALUK,
             MUTHALAMADA.P.O, PALAKKAD DISTRICT., PIN - 678507

             BY ADVS.
             SRI.SYAM J.SAM (LEGAL AID COUNSEL)
             V.A.JOHNSON (VARIKKAPPALLIL)



OTHER PRESENT:

             SRI.B.S.SYAMANTAK(GP)




      THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   24.05.2023,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.9742 of 2022

                               3

                P.V.KUNHIKRISHNAN
            ---------------------
                W.P.(C) No.9742 of 2022
         ---------------------------
           Dated this the 24th day of May, 2023

                          JUDGMENT

The learned counsel appearing for the petitioners

submits that this writ petition is not pressed.

Hence, this writ petition is dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE

bng W.P.(C).No.9742 of 2022

APPENDIX OF WP(C) 9742/2022

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE MASS REPRESENTATION DATED 24.08.2021 SUBMITTED BY PETITIONERS ALONG WITH OTHER INHABITANTS OF KUNDALAKULAMBU BEFORE THE SECOND RESPONDENT.

Exhibit-P2 A TRUE COPY OF THE REPORT DATED 13.09.2021 OF THE VILLAGE OFFICER, MUTHALAMADA .

Exhibit-P3 A TRUE COPY OF THE REPORT DATED 29.09.2021 PREPARED BY THE THAHSILDAR, CHITTUR .

Exhibit-P4 A TRUE COPY OF THE ORDER NO.RDOPKD/3496/2021-E1 PASSED BY THE SECOND RESPONDENT DATED 16.02.2022 .

Exhibit-P5 A TRUE COPY OF THE LETTER NO.258/2022 ISSUED BY THE SPECIAL COURT FOR SCHEDULED CASTE AND SCHEDULED TRIBES (PREVENTION OF ATROCITIES) ACT CASES, MANNARKKAD.