Aneesh Kumar. Cv vs The Secretary, Regional ...
2023 Latest Caselaw 5708 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
       TUESDAY, THE 16TH DAY OF MAY 2023 / 26TH VAISAKHA, 1945
                          WP(C) NO. 15106 OF 2023
PETITIONER:

              ANEESH KUMAR. CV
              AGED 42 YEARS
              S/O. BALAKRISHNAN, PRANAVAM KUDUKKIMOTTA PO KANHIRODE,
              KANNUR, PIN - 670592
              BY ADV O.D.SIVADAS


RESPONDENT:

              THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
              REGIONAL TRANSPORT AUTHORITY,KANNUR., PIN - 670001
              SRI.V.S.SREEJITH     GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15106 OF 2023
                                     2



                              JUDGMENT

The petitioner has approached this Court

seeking for a direction to the respondent to

consider and pass appropriate orders on Ext.P2

application submitted by the petitioner seeking

revision of timings in respect of stage carriage,

bearing Reg.No.KL18H 1600, operating on the route

Parassinikadavu-Sivapuram.

2. I have heard the learned counsel for the

petitioner and the learned Government Pleader.

3. Considering the limited relief sought for

in the writ petition, this Court is of the view

that the writ petition can be disposed of, with a

direction to the respondent to consider and pass

appropriate orders on Ext.P2 application, as

expeditiously as possible, at any rate, on a

first come first go basis, within a period of one WP(C) NO. 15106 OF 2023

month from the date of receipt of a copy of this

judgment, after affording an opportunity of

hearing to the petitioner and affected parties,

if any.

The writ petition is disposed of, as above.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

SAS WP(C) NO. 15106 OF 2023

APPENDIX OF WP(C) 15106/2023

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE TIME SHEET ISSUED BY THE RESPONDENT TO THE PETITIONER'S VEHICLE AS PER PROCEEDING DATED 24.11.2022 Exhibit P2 A TRUE COPY OF THE REQUEST DATED 20.04.2023 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.