Jimmy Jose vs Kalloorkkad Grama Panchayath
2023 Latest Caselaw 5681 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
        TUESDAY, THE 16TH DAY OF MAY 2023 / 26TH VAISAKHA, 1945
                        WP(C) NO. 8984 OF 2023
PETITIONER:

            JIMMY JOSE,
            AGED 38 YEARS
            VAZHEKUDIYIL HOUSE, NAGAPUZHA P.O., KALLOORKKAD,
            MANAGING PARTNER OF M/S. MARIYAN GRANITES, NAGAPUZHA
            P.O, MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686668
            BY ADV BINU PAUL


RESPONDENTS:

    1       KALLOORKKAD GRAMA PANCHAYATH,
            KALLOORKKAD P.O., ERNAKULAM DISTRICT, REPRESENTED BY
            ITS SECRETARY, PIN - 686668
    2       THE SECRETARY,
            KALLOORKKAD GRAMA PANCHAYATH, KALLOORKKAD P.O.,
            ERNAKULAM DISTRICT, PIN - 686668
            BY ADVS.
            AJITH VISWANATHAN
            JAYASANKAR.G(J-739)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8984 OF 2023
                              2

                          JUDGMENT

The petitioner has approached this Court seeking

a direction to the 2nd respondent to consider and pass

orders on Ext.P5 application after affording an

opportunity of hearing to the petitioner.

Having considered the facts and circumstances of

the case, I am of the opinion that this writ petition

itself can be disposed of with a direction.

Accordingly, there will be a direction to the 2nd

respondent to consider and pass orders on Ext.P5,

within a period of 3 weeks from the date of receipt

of a copy of this judgment.

The writ petition is disposed of as above.

sd/-

SHOBA ANNAMMA EAPEN JUDGE Nsd WP(C) NO. 8984 OF 2023

APPENDIX OF WP(C) 8984/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE ENVIRONMENTAL CLEARANCE CERTIFICATE (PROCEEDINGS OF THE STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY- KERALA, THIRUVANANTHAPURAM) DATED 18.02.2023 ISSUED BY THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY (SEIAA), KERALA Exhibit P2 A TRUE COPY OF THE CONSENT TO OPERATE /AUTHORIZATION /REGISTRATION - DATED 03.03.2023 ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD Exhibit P3 A TRUE COPY OF THE LICENSE FOR POSSESSION OF EXPLOSIVES DATED 23.08.2022 ISSUED BY THE JOINT CHIEF CONTROLLER OF EXPLOSIVES, ERNAKULAM Exhibit P4 THE TRUE COPY OF THE APPROVAL OF ECO-FRIENDLY MINING PLAN ISSUED BY THE DISTRICT GEOLOGIST, ERNAKULUM DATED 10.08.2020 Exhibit P5 THE TRUE COPY OF THE APPLICATION DATED 04.03.2023 SUBMITTED TO THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE JUDGMENT DATED 18.01.2021 IN WP(C).NO.24779 OF 2020 OF THIS HON'BLE COURT