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Vasanthakumar U K vs The Secretary
2023 Latest Caselaw 5671 Ker

Citation : 2023 Latest Caselaw 5671 Ker
Judgement Date : 12 May, 2023

Kerala High Court
Vasanthakumar U K vs The Secretary on 12 May, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
      FRIDAY, THE 12TH DAY OF MAY 2023 / 22ND VAISAKHA, 1945
                      WP(C) NO. 15328 OF 2023
PETITIONER:

          VASANTHAKUMAR U K
          AGED 58 YEARS
          S/O KUMARAN, UNNUKALLINGAL HOUSE, KATTIKULAM POST,
          WAYANAD, PIN - 670646
          BY ADV STALIN PETER DAVIS


RESPONDENT:

          THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY, CIVIL STATION
          KALEPETTA NORTH, WAYANAD, PIN - 673122
          BY SRI.SYAMANTHAK B.S (G.P.)
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C)No.15328 OF 2023

                                   -:2:-



                            J U D G M E N T

Dated this 12th day of May, 2023

The petitioner has approached this Court

seeking for a direction to the respondent to

consider and pass appropriate orders on Ext.P1

application submitted by the petitioner seeking

revision of timings in respect of stage

carriage, bearing Reg.No.KL-59/U 0319, operating

on the route Panamaram - Kalpetta -

Mananthavady.

2. I have heard the learned counsel for the

petitioner and the learned Government Pleader.

3. Considering the limited relief sought

for in the writ petition, this Court is of the

view that the writ petition can be disposed of,

with a direction to the respondent to consider

and pass appropriate orders on Ext.P1

application, as expeditiously as possible, at W.P(C)No.15328 OF 2023

any rate, within a period of one month from the

date of receipt of a copy of this judgment,

after affording an opportunity of hearing to the

petitioner and affected parties, if any.

The writ petition is disposed of, as above.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE TR W.P(C)No.15328 OF 2023

APPENDIX OF WP(C) 15328/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT DATED 11/4//2023

 
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