Dr. K.M Nazar vs The Land Revenue Commissioner
2023 Latest Caselaw 5668 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
   FRIDAY, THE 12TH DAY OF MAY 2023 / 22ND VAISAKHA, 1945
                    WP(C) NO. 15381 OF 2023
PETITIONERS:

    1      DR. K.M NAZAR
           AGED 58 YEARS
           S/O. LATE MOIDEEN KUTTY, U.C COLLEGE P.O,
           KIZHAKKE KADUNGALLOOR ., PIN - 683102
    2      DR. AJMAL K.N
           AGED 29 YEARS
           S/O. DR. K.M NAZAR, U.C COLLEGE P.O,
           KIZHAKKE KADUNGALLOOR, PIN - 683102
           BY ADVS.
           AJWIN P LALSON
           BABU KARUKAPADATH
           M.A.VAHEEDA BABU
           P.U.VINOD KUMAR
           ARYA RAGHUNATH
           VAISAKHI V.
           T.M.MUHAMMED MUSTHAQ
           KARUKAPADATH WAZIM BABU
           P.LAKSHMI
           AYSHA E.M.


RESPONDENTS:

    1      THE LAND REVENUE COMMISSIONER
           PUBLIC OFFICE BUILDING, MUSEUM ROAD, OPPOSITE
           ZOO, VIKHAS BHAVAN P.O, THIRUVANANTHAPURAM.,
           PIN - 695033
    2      DISTRICT REGISTRAR GENERAL
           DISTRICT REGISTRAR OFFICE, ERNAKULAM.,
           PIN - 682011
    3      THE SUB REGISTRAR
           SUB REGISTRAR OFFICE, CHENNAMANGALAM.,
           PIN - 683512
    4      THE SUB REGISTRAR
 W.P.(C).No.15381 of 2023


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               SUB REGISTRAR OFFICE, ALUVA.,
               PIN - 683101
      5        KUNJUMOHAMMED
               AGED 64 YEARS
               S/O. LATE KUNJANMARAKKAR, PATHUVANA HOUSE,
               MUPPATHADAM P. O., PIN - 683110

               GOVERNMENT PLEADER SRI.P.S. APPU
          THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   12.05.2023,           THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.15381 of 2023


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                   SHOBA ANNAMMA EAPEN, J
                     --------------------------------
                    W.P(C).No.15381 of 2023
                      -------------------------------
                Dated this the 12th day of May, 2023

                            JUDGMENT

The learned counsel for the petitioners seeks permission

to withdraw the writ petition, with liberty to file a fresh writ

petition.

Permission is granted and the writ petition is dismissed

as withdrawn, with liberty to file fresh writ petition.

Sd/-

SHOBA ANNAMMA EAPEN, JUDGE

rmm/12/5/2023