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Rajeevan.B vs City Police Commissioner
2023 Latest Caselaw 5662 Ker

Citation : 2023 Latest Caselaw 5662 Ker
Judgement Date : 12 May, 2023

Kerala High Court
Rajeevan.B vs City Police Commissioner on 12 May, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT

         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                &
            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
     FRIDAY, THE 12TH DAY OF MAY 2023 / 22ND VAISAKHA, 1945

                      WP(CRL.) NO. 448 OF 2023
PETITIONER:

 RAJEEVAN.B
 AGED 36 YEARS
 S/O.N.BABU NAIR, THARAYIL VEEDU,
 KAVANAD, SAKTHIKULANGARA P.O, KOLLAM
 - 691003 NOW RESIDING AT
 CHITHIRALAYAM, KAVUNKALTHECKATHIL,
 G V NAGAR 36, VADAKKEVILA, KOLLAM,
 PIN - 691020.

 BY ADVS.
 PRATHEESH.P
 ANJANA KANNATH

RESPONDENTS:

1 CITY POLICE COMMISSIONER
  POLICE COMMISSIONER'S OFFICE,
  MUNDAKKAL, KOLLAM, PIN - 691 001.

2 THE STATION HOUSE OFFICER
  ERAVIPURAM POLICE STATION, KOLLAM
  DISTRICT, PIN - 691 011.

3 SHAHIL
  S/O.MANSOOR, NEAR CONVENT GATE,
  MYLAPORE, UMAYANALLUR, KOLLAM,
  PIN - 691589.

OTHER PRESENT:

 SRI. UNNIKRISHNA KAIMAL-SR. GP


     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION
ON 12.05.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                    DEVAN RAMACHANDRAN &

                       SOPHY THOMAS, JJ.

            -------------------------------------------------

                     WP (Crl.) No.448 of 2023

            -------------------------------------------------

                 Dated this the 12th day of May, 2023


                            JUDGMENT

Devan Ramachandran, J.

When the matter was called today, Smt.Anjana Kannath, learned

counsel appearing for the petitioner, submitted that the alleged

detenue has come back to the petitioner after being missing for a few

days. She, therefore, prayed that this writ petition may be closed. It

is so ordered.

Sd/-

DEVAN RAMACHANDRAN JUDGE

Sd/-

SOPHY THOMAS JUDGE

smp APPENDIX OF WP(CRL.) 448/2023

PETITIONER EXHIBITS

Exhibit THE PHOTOGRAPH OF THE WIFE ALONG WITH DAUGHTER P1

Exhibit THE COPY OF THE FIR NO 0782/2023 OF ERAVIPURAM P2 POLICE STATION DATED 03-05-2023

True Copy

P.S to Judge

smp

 
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