Secretary vs Kerala Co-Operative Tribunal
2023 Latest Caselaw 5658 Ker

WP(C) No.9424/2022                                 1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                     Friday, the 12th day of May 2023 / 22nd Vaisakha, 1945
                                   WP(C) NO. 9424 OF 2022(C)
   PETITIONER:

          SECRETARY COCHIN SHIPYARD STAFF CO-OPERATIVE HOUSE CONSTRUCTION
          SOCIETY LTD-346, COCHIN SHIPYARD LTD, PERUMANOOR, KOCHI-682015.

   RESPONDENTS:

      1. KERALA CO-OPERATIVE TRIBUNAL THIRUVANANTHAPURAM, REPRESENTED BY ITS
         SECRETARY,JAWHAR SAHAKARANA BHAVAN, VAZHUTHACUAD-POOJAPPURA ROAD,
         DPI, THIRUVANANTHAPURAM-695014.




            AND OTHERS


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Ext.P24 Award in ARC No.66/2018 and Ext.P28
   judgment in AP 73/2020, pending disposal of the Writ Petition, in the interest
   of justice.

          This petition again coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and this court's order dated 13-04-2023
   and upon hearing the arguments of M/S. BASIL CHANDY VAVACHAN, GEORGIE SIMON,
   CHARUTHA BHAIJU, BASIL SCARIA, CHANDHANA BHAIJU & BASIL SAJAN, Advocates for
   the petitioner and of M/S.MANU GOVIND, MEERA BALAKRISHNAN & AYSHA MARIA JOHN,
   Advocates for respondents 3 and 4, the court passed the following:

                                              ORDER

Interim order is extended by one month.

Sd/- SHOBA ANNAMMA EAPEN JUDGE

12-05-2023 /True Copy/ Assistant Registrar