Venugopalan G vs The Secretary
2023 Latest Caselaw 5604 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
     THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
  FRIDAY, THE 12TH DAY OF MAY 2023 / 22ND VAISAKHA, 1945
                 WP(C) NO. 15533 OF 2023
PETITIONER:

         VENUGOPALAN G.
         AGED 54 YEARS, S/O GOVINDANSWAMY
         2/85, NORTH STREET, KODUMBU P.O., PALAKKAD.,
         PIN - 678551
         BY ADV I.DINESH MENON


RESPONDENT:

         THE SECRETARY
         REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT
         OFFICE, CIVIL STATION P.O., PALAKKAD., PIN -
         678001
OTHER PRESENT:

         GP SRI P S APPU


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.05.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) No.15533 of 2023

                              ..2..

               SHOBA ANNAMMA EAPEN, J.
             -----------------------------------------
                  WP.(C) No. 15533 of 2023
              ----------------------------------------
            Dated this the 12th day of May, 2023


                         JUDGMENT

The petitioner is an existing stage carriage

operator on the route Koduvayur-Kozhinjampara, in

respect of a stage carriage bearing registration No.KL 32

3026. The petitioner submitted Ext.P3 request before

the respondent for revision of timings, which is pending

consideration. The limited prayer of the petitioner is to

direct the respondent to consider the same.

2. I have heard the learned counsel for the

petitioner and the learned Government Pleader.

3. Considering the limited relief sought for

in the writ petition, this Court is of the view that the

writ petition can be disposed of, with a direction to the

respondent to consider and pass appropriate orders on WP(C) No.15533 of 2023

..3..

Ext.P3 application, as expeditiously as possible, at any

rate, within a period of two weeks from the date of

receipt of a copy of this judgment, after affording an

opportunity of hearing to the petitioner and affected

parties, if any.

The writ petition is disposed of, as above.

Sd/-

SHOBA ANNAMMA EAPEN,

JUDGE MBS/ WP(C) No.15533 of 2023

..4..

APPENDIX OF WP(C) 15533/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE REGULAR PERMIT ISSUED TO THE PETITIONER DATED 30.12.2020.

Exhibit P2 TRUE COPY OF THE PROCEEDINGS ISSUING TIMINGS TO THE PETITIONER'S SERVICE DATED 07.03.2022.

Exhibit P3 A TRUE COPY OF THE REQUEST FOR REVISION OF TIMINGS SUBMITTED BY THE PETITIONER DATED 31.3.2023.

Exhibit P4 A TRUE COPY OF ONE OF SUCH JUDGMENT IN WP[C] NO. 2172/2023 DATED 23.01.2023.